K.K. Srivastava, Registrar:— Present: Shri Virendra Kumar Gupta, Ld. Counsel for the applicant and Shri Asheesh Agnihotri, Ld. Counsel for the respondents.
2. Reply to objection on the application for condonation of delay filed on behalf of the applicant is taken on record.
3. List this case before the Hon'ble Bench on 14.05.2019 for hearing on admission.

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