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    Sk Sharma v. Union Of India

    K.K. Srivastava, Registrar:— Present: Shri Mukesh Kumar, Advocate holding brief of Shri SS Rajawat, Ld. Counsel for the applicant and Shri Sunil Sharma, Ld. Counsel for the respondents.

    2. Hon'ble Supreme Court order date 30.05.2016 filed on behalf of the respondents is taken on record.

    3. Ld. counsel appearing on behalf of the applicant seeks and granted four weeks' time to go through aforementioned letter and file reply, if any.

    4. List this case on 09.07.2019 for orders.

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    Sk Sharma v. Union Of India
    (May 16, 2019)