District Consumer Disputes Redressal Commission
(May 8, 2019)
Copy Cite
Case Information
Mrs.Nalini Sunil Patil v. 1-Maitree Realtor And Constructions Pri. Ltd. (Maitrey Ploters And Structures Pri. Ltd) By Director, 1A-Mrs.Varsha Madhusudan Satpalkar, 1B-Mr.Janardan Arvind Parulekar, Thane
This is a paid feature.
Please subscribe to download the judgment.
Please subscribe to download the judgment.
Size
= Directly proportional to the number of citations
Color = Jurisdiction
U.S. Supreme Court
State Supreme Court
Court of Appeals
District Courts
Line Incoming
= Cited by Outgoing =
Cites
Use AI to get other relevant cases.

Comments