varun raina v. N.H.matcon Aero Homes

FIRST ADDITIONAL BENCH

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB

SECTOR 37-A, DAKSHIN MARG, CHANDIGARH Consumer Complaint No.397 of 2018

Date of Institution: 14.05.2018 Order Reserved on: 22.04.2019 Date of Decision : 25.04.2019

1 Varun Raina s/o Sh. Dalip Kumar Raina through its special power of attorney Sh. Dalip Kumar Raina s/o Sh. Radha Krishan Raina r/o Hosue No. 604 Block A, Aero Homes, Gazipur, Zirakpur District SAS Nagar Punjab.

2. Mrs. Veena Raina, w/o Sh. Dalip Kumar Raina, r/o House No.604, Block A, Aero Homes, Gazipur, Zirakpur, District SAS Nagar, Punjab.

..Complainants

Versus

1. N.H Matcon, through its Partner, Regd. Office at SCO 3, Level One, Royale Estate, Chandigarh Ambala Highway, near IDBI Bank, Zirakpur, Mohali, Punjab.

2. Nitin Bansal s/o Sh.M.L Bansal, Partner M/s N.H Matcon, r/o House No.1704, Sector 21, Panchkula, Haryana.

3. TATA Capital Housing Finance Limited, I- Think Techno Campus Building A 4^thFloor Off Pokhran Road 2 Thane West, Mumbai 400602 through its manager or its authorized representative. ….Opposite Parties

Consumer Complaint U/s 17(1)(a) of the Consumer Protection Act, 1986 (as amended up to date).

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Quorum:-

Shri J. S. Klar, Presiding Judicial Member. Sh.Rajinder Kumar Goyal, Member. Present:-

For the complainants : Sh. Kirti Kumar, Advocate For opposite parties no.1&2 : None. For opposite party no.3 : Sh. Munish Thakur, Advocate

. . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . .

J. S. KLAR, PRESIDING JUDICIAL MEMBER:-

For order, see Consumer Complaint No.394 of 2018 titled as "Tanima Srivastava & Amit Sidana versus N.H Matcon, Aero Homes and others. "

April, 25 2019 (ravi)

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