A.S Bopanna, C.J:— Heard Mr. GN Sahewalla, learned senior counsel assisted by Mr. N. Anix Singh, learned counsel for the appellants.
2. Mr. S. Dutta, learned senior counsel assisted by Ms. N. Modi, learned counsel who has entered appearance through a caveat accepts notice on behalf of the respondent/caveator.
3. The appeal papers be furnished to the learned counsel representing the respondent/caveator.
4. List after four weeks.
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