Citation Codes Equivalent Citations citation codes Case Number Petition for Special Leave to Appeal (C) No. 20453 of 2016 Judges Madan B. Lokur R.K. Agarwal See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Union of India v. Mangali Impex Ltd. “Exemption from filing c/c of the impugned judgment and permission to file synopsis and list of dates granted.Issue notice.In the meanwhile, there shall be a stay of operation of the impugned judgment and order passed by the High Court of Delhi.”