Citation Codes Equivalent Citations citation codes Case Number M.A No. 1395 of 2017 and Original Application No. 18 of 2014 Attorney(S) Applicant/Appellant(s): Mrs. Puja Kalra & Mr. Virendra Singh, Advs for MCD Judges Jawad Rahim Judicial Member Raghuvendra S. Rathore Judicial Member Satyawan Singh Garbyal Expert Member Expert Member Nagin Nanda See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Delhi Pollution Control Society v. Union Of India & Ors. 1. At request on behalf of the applicant counsel adjourn to 23rd April, 2018 is not opposed.2. List this matter on 23 April, 2018.