CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH
…
O.A. No.60/509/2018 Date of decision: 27.04.2018
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CORAM: HON’BLE MR. SANJEEV KAUSHIK, MEMBER (J). …
Ramesh Chander, aged 41 years, S/o Sh. Tungeshwar Prashad, working
as Senior Technician (Signal), Group ‘C’, Northern Railway, Ambala
Cantt.
… APPLICANT VERSUS
1. Union of India through General Manager, Northern Railway, Baroda
House, New Delhi.
2. Divisional Railway Manager, Northern Railway, Ambala Cantt.
3. Senior Divisional Personnel Officer, Northern Railway, Ambala Cantt.
… RESPONDENTS
PRESENT: Sh. R.K. Sharma, counsel for the applicant.
ORDER (Oral)
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SANJEEV KAUSHIK, MEMBER (J):-
1. At the very outset, learned counsel for the applicant seeks
permission to withdraw this O.A. with liberty to file fresh one on the
same cause of action, with better particulars.
2. Ordered accordingly.
(SANJEEV KAUSHIK)
MEMBER (J) Date: 27.04.2018.
Place: Chandigarh.
‘KR’
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