CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH
OA No.100/1033/2016 New Delhi this the 26th day of October, 2016 HON'BLE MR. JUSTICE M.S. SULLAR, MEMBER (J) HON'BLE MR. P.K. BASU, MEMBER (A)
Sh. Sant Ram (Ex-Driver DTC) 37 yrs. S/o Shri Krishan
Driver Batch No.21785, T.No.63745, Office At:GTK Depot, DTC, Delhi R/o H.No.15, Village & P.O. Singhu, Delhi-110040. ….Applicant (Argued by: Mr. Anil Mittal for Shri S.K. Jha, Advocate) Versus
1. Chairman-Cum-Managing Director, DTC Head Quarter,
I.P. Estate,
New Delhi-110002.
2. Regional Manger-cum-Appellate Authority (West)
Through CMD-DTC
DTC Head Quarter, I.P. Estate, New Delhi.
3. The Depot Manager, Delhi Transport Corporation, GTK Road Depot, DTC, Delhi-110033.
4. Regional Transport Authority, Through MLO,
Rohini Zonal Transport Authority (NWZ-II), Transport Department, Government of NCT of Delhi, DTC Depot,
Rohini-II, Sector-16,
Delhi-110085.
5. Govt. of NCT of Delhi Through its Secretary-Cum-Commissioner (Transport), 5/9 Under Hill Road,
Delhi-110054. ….Respondents
(By Advocate: Mr. Ajesh Luthra)
1
2
O.A 1033/2016
ORDER (ORAL)
Justice M. S. Sullar, Member (J)
Vide separate order of even date, rendered in main
Original Application (O.A) No.2351/2015 titled Hari Om Singh Vs. DTC and Others, the instant OA is also partly accepted in the same terms and conditions mentioned therein. However, the parties are left to bear their own costs.
(P.K. BASU) (JUSTICE M.S. SULLAR)
MEMBER (A) MEMBER (J)
26.10.2016
Rakesh
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