Central Administrative Tribunal Principal Bench, New Delhi
O.A. No.100/2924/2016
Monday, this the 29th day of August, 2016
Hon’ble Mr. P.K. Basu, Member (A)
Raj Kumar, aged 26 years s/o late Mr. Madan Singh r/o New Railway Colony behind Hanuman Mandir Garhi Harsaru, Gurgaon (Haryana)
..Applicant (Mr. Yogesh Sharma, Advocate)
Versus 1. Union of India through the General Manager Northern Railway, Baroda House New Delhi 2. The Divisional Railway Manager Northern Railway, Delhi Division State Entry Road, New Delhi
..Respondents
O R D E R (ORAL)
Mr. Yogesh Sharma, learned counsel for applicant states that the
applicant has received a communication from the respondents that his
prayer is being considered actively.
2. In view of this, O.A. is disposed of with direction to the respondents
to take a view in the matter in the next thirty days.
( P.K. Basu ) Member (A)
August 29, 2016 /sunil/
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