BEFORE THE TELANGANA STATE CONSUMER DISPUTES REDRESSAL COMMISSION AT HYDERABAD FA No. 672 of 2014 Against orders in CC No.86 of 2012, District Forum, Ranga Reddy Between M. Narotham @ Munumakulu Narotham, S/o M. Chandrakanth, aged about 21 years, R/o 13-115/2, Brundhavan Colony, Malkajgiri, Hyderabad, RR District. ...Appellant/Complainant
1. L K Hospitals Pvt Limited, Sri Venkateshwara Hospital, 4-159, Maruthi Nagar, Malkajgiri, Hyderabad, Ranga Reddy District 500 047.
2. Dr. M V Sushanth, L K Hospitals Pvt Limited, Sri Venkateshwara Hospital, 4-159, Maruthi Nagar, Malkajgiri, Hyderabad, Ranga Reddy District 500 047.
3. Yashoda Hospital, Rajbhavan Road, Somajiguda, Hyderabad 82.
4. Dr. Devender Singh, M.S. DNB (Vascular) FIVS (UK), Consultant Vascular and Endo Vascular Surgeon, Yashoda Hospital, Raj Bhavan Road, Somajiguda, Hyderabad 82.
5. Dr. Manoj Chakravarthy, M.S. (Ortho), Consultant Trauma, Arthroscopy & Joint Replacement Surgeon, Yashoda Hospital, Raj Bhavan Road, Somajiguda, Hyderabad 82.
6. United India Insurance Company Ltd., Shankar Nagar Square West, High Court Road, Dharampeth, Nagapur 440 010, Maharashtra, Rep. by its Managing Director. (Respondents 3 to 5 are not necessary parties) ...Respondents/Complainants For the Petitioner/Appellant : Sri A. Vikram Kumar, Advocate For the Respondent No.1 : Notice served For the Respondent No.2 : Sri V. Gouri Sankara Rao, Advocate For the Respondents 3 to 5 : Not necessary parties. For the Respondent No.6 : Sri V. Sambasiva Rao, Advocate // 2 // Honble Sri Justice B.N. Rao Nalla ....President Sri Patil Vithal Rao ... Member TUESDAY, THE NINETEENTH DAY OF SEPTEMBER, 2017 Oral Order: (Per Honble Justice B.N. Rao Nalla, President) & & & Today, the matter is posted as for Being Mentioned. Counsel for the Appellant filed memo seeking permission to withdraw the Appeal and also endorsed on the Appeal that the appeal is withdrawn. Counsel for the Respondent No.2 present. Heard. Perused the record. Permission is accorded. Appeal is dismissed as withdrawn. PRESIDENT MEMBER Order date: 19.09.2017 [HON'BLE MR. JUSTICE B. N. RAO NALLA] PRESIDENT [HON'BLE MR. Sri. PATIL VITHAL RAO] JUDICIAL MEMBER
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