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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sri. Sajan Poovayya, Sr. Counsel for Smt. Nalina Mayegowda, Advocate
  • Sri. Dr. Aditya Sondhi, Additional Advocate General A/W Sri. V.G. Bhanuprakash, AGA for R-1 to R-4; Sri. K.A. Ariga, CGC, for R-5 & R-6
Judges
  • Subhro Kamal Mukherjee, C.J.
  • Budihal R.B., J.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sri. Sajan Poovayya, Sr. Counsel for Smt. Nalina Mayegowda, Advocate
  • Sri. Dr. Aditya Sondhi, Additional Advocate General A/W Sri. V.G. Bhanuprakash, AGA for R-1 to R-4; Sri. K.A. Ariga, CGC, for R-5 & R-6
Judges
  • Subhro Kamal Mukherjee, C.J.
  • Budihal R.B., J.
See more information ...
Smart Summary
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    D. Ramesh v. State Of Karnataka

    1. Mr. Sajjan Poovayya, learned senior advocate, appears and submits that he has instructions to withdraw the petition and to file a comprehensive writ petition.

    2. As prayed for, the writ petition is dismissed as withdrawn.

    3. We make no order as to costs.

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    Comments

    D. Ramesh v. State Of Karnataka
    (Jan 9, 2017)