Citation Codes Equivalent Citations citation codes Case Number Application, No. 91B of 1880, for revision under s. 622 of Act X of 1877, of an order of R.D Alexander, Esq., Judge of the Court of Small Causes at Allahabad Attorney(S) Munshi Kashi Prasad, for the defendant. Mr. Hill, for the plaintiff. Judges Hon'ble Robert Spankie See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Kallu Mal v. Brown Spankie, J. and Oldfield, J.:— We are of opinion that the view taken by the Jude of the Small Cause Court is correct, and we dismiss this application with costs.Application rejected.