Citation Codes Equivalent Citations citation codes Case Number Appeal No. 3109 of 1911 Judges Chatterjee Chapman, JJ. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Baisnab Charan De v. Sarat Chandra Kar 1. The entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa . 1912 15 IC 476.. The appeal is dismissed with costs.V.B/R.K2. Appeal dismissed.