A.S Gadkari, J.:— The Applicants are apprehending arrest in C.R No. 250/2017 dated 08.09.2017 registered with Bhondsi Police Station, District Gurugram, Haryana State under Section 302 of Indian Penal Code and Section 25 of Arms Act, 1959.
2. Learned APP seeks time to take instructions. At her request, stand over to 13.09.2017
3. Till then, Applicants shall not be arrested.