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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Navin Chawla, Advocate
  • No. 1-Star India Pvt. Ltd.: Mr. Prateek Jalan, Mr. Gopal Jain, Ms. Kanika Agnihotri, Ms. Simran Brar, Mr. Ashish Jha, Advocates for Karanjawala & Co.
  • No. 2: None
Judges
  • BEFORE: HON'BLE Mr. JUSTICE N. SANTOSH HEGDE
  • CHAIRPERSON Mr. VINOD VAISH, MEMBER LT. GEN. D.P Sehgal (RETD.), MEMBER
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Navin Chawla, Advocate
  • No. 1-Star India Pvt. Ltd.: Mr. Prateek Jalan, Mr. Gopal Jain, Ms. Kanika Agnihotri, Ms. Simran Brar, Mr. Ashish Jha, Advocates for Karanjawala & Co.
  • No. 2: None
Judges
  • BEFORE: HON'BLE Mr. JUSTICE N. SANTOSH HEGDE
  • CHAIRPERSON Mr. VINOD VAISH, MEMBER LT. GEN. D.P Sehgal (RETD.), MEMBER
See more information ...
Smart Summary

    M/S Ali Cable Network Petitioner v. Star India Pvt. Ltd. & Anr. S

    The dispute between the parties in this petition has since been resolved out of the Tribunal. Recording the said settlement between the parties, this petition is disposed of.

    ………………….

    (N. Santosh Hegde)

    Chairperson

    ……………….

    (Vinod Vaish)

    Member

    ……………….

    (D.P Sehgal)

    Member

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    Comments

    M/S Ali Cable Network Petitioner v. Star India Pvt. Ltd. & Anr. S
    (Sep 21, 2005)