Admit. Let this matte be heard along with Petition No. 299 of 2010. Issue notice. Mr. Ruchir Mishra learned counsel and the learned ASG accepts notice for Respondent Nos. 1 and 2, Mr. Mahesh Agarwal, learned counsel, accepts notice on behalf of Respondent Nos. 3 and 5, Mr. Kirtiman Singh, learned counsel accepts notice on behalf of Respondent No. 4, Mr. Ravi S.S Chauhan, learned counsel accepts notice on behalf of Respondent No. 6 and Mr. Mansoor Ali Shoket, learned counsel accepts notice on behalf of Tata Teleservices Ltd. Memorandum of Appearance may be filed. Reply may be filed within two weeks. Rejoinder thereto, if any, be filed within two weeks thereafter.
Put up the matter on 21.2.2011 and 22.2.201 under the heading “for hearing.”
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(S.B Sinha)
Chairperson
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(G.D Gaiha)
Member
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(P.K Rastogi)
Member