This application for review has been filed by NTPC, the petitioner herein, against the order of the Commission dated 23.5.2012 in Petition No. 270/2009 relating to the determination of generation tariff in respect of Auraiya GPS (663.36 MW) (hereinafter referred to as ‘the generating station’) for the period 1.4.2009 to 31.3.2014 Aggrieved by the said order, the petitioner has sought review on following issues:
(a) Wrong consideration of balance life of 15.59 years as on 1.4.2009 instead of 6.57 years.
2. We have heard the representative of the petitioner, on the issue raised at paragraph 1 above. Admit. Issue Notice.
3. The petitioner is directed to serve copy of the application for review on the respondents, latest by 2.8.2012 The respondents may file their replies by 16.8.2012 with advance copy to the petitioner, who shall file its rejoinder, if any, latest by 23.8.2012
4. Matter to be listed for hearing on 28.8.2012