STATE CONSUMER DISPUTES REDRESSAL COMMISSION
WEST BENGAL
BHABANI BHAWAN (Gr. Floor),
31, Belvedere Road, Kolkata - 700027
CC NO. 93 Of 2010
1. Mr. R. K. Nath.
38, A.P.C. Road, P.S. Amherst Street, Kolkata-700
009, at present 26, Baishnavghata By Lane, P.S.
Jadavpur, Kolkata - 700 047. ...........Complainant(s)
Versus
1. Hewlett Packard India Sales Pvt. Ltd.
24, Salarpuria Arena, Adugodi, Hosur Road,
Banglore - 560 030.
2. Hewlett Packard India Sales Pvt. Ltd.
DLF, II Park, Block - AF, Tower - C, 1st Floor, 8,
Major Arterial Road, New Town Rajarhat, Kolkata -
700 156.
3. Trista Corporation
34A, Metcalf Street, 1st Floor, Kolkata - 700 013. ............Opp.Party(s)
BEFORE:
HON'BLE MRS. SILPI MAJUMDER PRESIDING MEMBER
HON'BLE MR. SHANKAR COARI Member
For the
Complainant:
Mr. Wasim Ahmed., Advocate
For the Opp. Party: Mr. Chandrajit Chakraborty. Mr. Ritobrata Banerjee., Advocate
Mr. Chandrajit Chakraborty. Mr. Ritobrata Banerjee., Advocate
ORDER
No. 6/25.07.2011.
O.P. Nos. 1 & 2 are present through their Ld. Advocate. Today is fixed for filing reply to the
show-cause by the Complainant. None present on behalf of the Complainant. The complaint
be dismissed on the ground of default.
[HON'BLE MRS. SILPI MAJUMDER]
PRESIDING MEMBER
[HON'BLE MR. SHANKAR COARI]
Member