Fidaali Moiz Mithiborwala v. Aceros Fortune Indutries Pvt. Ltd., National Company Law Tribunal, Judgment, Law, casemine.com

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CITATION CODES

Equivalent Citations

citation codes

CASE NO.

C.P. No. 64 to 68 of 2015

ATTORNEY(S)

1. Shri. Sujit Gupta, Advocate

2. Saurabh Kalia, Advocate

Petitioners

1. Shri. Fidaali Moiz Mithiborwala

2. Smt. Rukaiya, Fidaali Mithiborwala

Respondents

1. M/s. Aceros Fortune Indutries Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Farhan Moiz Mithiborwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Mojolica lmpex Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Sanjay Shukla

4. Shri. Suleman Vimanwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Mojolica Properties (I) Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Angel Exim Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Farhan Moiz Mithiborwala

4. Shri. Suleman Vimanwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. STMPL Enterprises Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Shri. Sanjay Shukla

4. Shri. Suleman Vimanwala

JUDGES

B.S.V. Prakash Kumar, Judicial Member

V. Nallasenapathy, Technical Member

ACTS

section 185 of the companies Act 2013, 23. As to section 186 of the Companies Act 2013,

section 185 and 186 0t the Companies Act 2013,

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National Company Law Tribunal

Fidaali Moiz Mithiborwala v. Aceros Fortune Indutries Pvt. Ltd.

(Aug 23, 2016) Copy Cite

Case Information

CITATION CODES

citation codes

CASE NO.

C.P. No. 64 to 68 of 2015

ATTORNEY(S)

1. Shri. Sujit Gupta, Advocate

2. Saurabh Kalia, Advocate

Petitioners

1. Shri. Fidaali Moiz Mithiborwala

2. Smt. Rukaiya, Fidaali Mithiborwala

Respondents

1. M/s. Aceros Fortune Indutries Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Farhan Moiz Mithiborwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Mojolica lmpex Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Sanjay Shukla

4. Shri. Suleman Vimanwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Mojolica Properties (I) Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. Angel Exim Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Farhan Moiz Mithiborwala

4. Shri. Suleman Vimanwala

Petitioner

1. Shri. Fidaali Moiz Mithiborwala

Respondents

1. M/s. STMPL Enterprises Pvt. Ltd.

2. Shri. Rayhan Moiz Mithiborwala

3. Shri. Shri. Sanjay Shukla

4. Shri. Suleman Vimanwala

JUDGES

B.S.V. Prakash Kumar, Judicial Member

V. Nallasenapathy, Technical Member

ACTS

section 185 of the companies Act 2013, 23. As to section 186 of the Companies Act 2013,

section 185 and 186 0t the Companies Act 2013,

See more information ...

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