Citation Codes Equivalent Citations citation codes Case Number Civil Appeals No. 5276 of 2005 with No. 5277 of 2005, decided on August 24, 2005 Judges Justice Y.K. Sabharwal Justice P.P. Naolekar Justice B.N. Srikrishna See more information ... Smart Summary Factual and Procedural Background The provided opinion contains only the single word “Order” and offers no factual context or procedural history. Legal Issues Presented The opinion addresses a procedural matter and does not frame distinct legal issues. Arguments of the Parties The opinion does not contain a detailed account of the parties' legal arguments. Table of Precedents Cited No precedents were cited in the provided opinion. Court's Reasoning and Analysis The text supplies no reasoning. It is simply an unexplained judicial order. Holding and Implications ORDER The content and implications of the order cannot be determined from the text provided. Show full summary ... JUDGMENT Guru Nanak Dev University v. Saumil Garg And Others Order