VIKRAMAJIT SEN, J.
1. Learned counsel appearing for the Petitioners relies entirely on the arguments addressed before us by Mr. Bhasin. We have dismissed Writ Petitions WP(C) No. 452/1999 & WP(C) No. 914-1040/2009 and WP(C) No. 23787-89/2005 & WP(C) No. 3870-3995/2009. These Writ Petitions are similarly dismissed for the reasons articulated in WP(C) No. 452/1999 & WP(C) No. 914-1040/2009 and WP(C) No. 23787-89/2005 & WP(C) No. 3870-3995/2009. All interim Orders are recalled.
There shall be no order as to costs.