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    Ram Charan Singh Prajapati v. State Of U.P. Ors.

    Vikramajit Sen,

    Leave grante

    In view of our detailed Judgment passed in main Civil Appeal No.137

    of 2015 arising out of SLP(C)No.36166 of 2014, this Appeal stan

    dismissed. The impugned Judgment is upheld, but without imposition

    cost

    ..................................................

    (VIKRAMAJIT SE

    ...................................................

    (ABHAY MANOHAR SAPR

    New Delh

    November 26, 201

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    Ram Charan Singh Prajapati v. State Of U.P. Ors.
    (May 26, 2015)