Vikramajit Sen,
Leave grante
In view of our detailed Judgment passed in main Civil Appeal No.137
of 2015 arising out of SLP(C)No.36166 of 2014, this Appeal stan
dismissed. The impugned Judgment is upheld, but without imposition
cost
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(VIKRAMAJIT SE
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(ABHAY MANOHAR SAPR
New Delh
November 26, 201