Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 File No.CIC/LS/A/2012/000444 Appellant Shri A.K. Pathak Respondent Principal Controller of Defence Accounts (Central Command). Date of hearing 28.08.2012 Date of decision 28.08.2012 Facts :- Heard today dated 28.08.2012. Appellant not present. The Public Authority is represented by Shri D.K. Rai, Joint CDA and Shri A.K. Saroj, AAO.
2. It is the appellants grievance that he had submitted LTC claim for Rs.7,857/- against which payment of only Rs. 4,203/- was made to him. Shri Rai submits that he has personally examined the matter and that the appellants claim has been correctly settled.
3. This Commission cannot go into the personal grievances of the appellant . In fact, the matter does not fall in the purview of the RTI Act. The appeal is dismissed. Sd/- ( M.L. Sharma ) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission. ( K.L. Das ) Deputy Registrar Address of parties :-
1. The CPIO, o/o the Principal Controller of Defence Accounts(Central Command), Cariappa Road, Lucknow Cantt-226002.
2. Shri Anil Kumar Pathak, UDC/S&M Branch, COD, Kanpur-208013.
Comments