Citation Codes Equivalent Citations citation codes Judges Hon'ble Sir.Justice Charles Arthur Turner, Chief See more information ... Smart Summary Please sign up to generate summary. Ramasami Ayyan v. Seshayyangar and Muttusami Ayyar, J. 1. The application is not barred by limitation. The error in affixing an insufficient stamp did not render the application illegal. The order of the Judge is set aside and that of the Munsif restored with costs in all Courts.