Citation Codes Equivalent Citations citation codes Judges Sir CHARLES SARGENT Acts SECTION 265 CONTRACT ACT Section 7, el. iv (f) of Act VII of 1870. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Bhogilal v. Popatbhai 1. As the plaintiff has sought the relief contemplated by Section 265 of the Contract Act (IX of 1872) by suit, he must pay the ad-valorem, court fees stamp required by a suit for account's under Section 7, el. iv (f) of Act VII of 1870.