Mr. Shanti Bhushan commenced his arguments at 11.45 A.M. and concluded at 2.30 P.M. Thereafter, Mr. G L Sanghi and Mr. Anil B Divan made their brief submissions. Mr. K K Venugopal started his arguments at 2.50 P.M. and had not concluded when the Court took up the mentioning matters for hearing.
The matters remained part-heard.
Kalyani. (D.P. WALIA) (S.L. GOYAL) COURT MASTER COURT MASTER A =================================================================== ITEM NO. 1 (P.H.) COURT NO. 2 DATE: 12.12.2001 CORAM & APPEARANCE : SAME AS ON 11.12.2001 UPON hearing counsel the Court made the following
The matters are adjourned. List on 8th January, 2002, before this Bench as part-heard for being mentioned.