Citation Codes Equivalent Citations citation codes Case Number M.P No. 2 of 2014, Crl. A. No. 402 of 2014 Attorney(S) Mr. C. Arunkumar Mr. P. Govindarajan, Additional Public Prosecutor. Judges P. Devadass, J. Acts Section 376 IPC and Section 4 of POCSO Act, SECTION 89 CIVIL PROCEDURE CODE Section 417 read with Section 109 IPC. Court.16. Section 320(1) and (2) Cr.P.C, ARTICLE 21 CONSTITUTION OF INDIA Services Authorities Act, 1987. Section 389 Cr.P.C, A-1 Section 357(3) Cr.P.C, Section 482 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account