Citation Codes Equivalent Citations citation codes Case Number W.P (Crl.) 696 of 2008 Advocates Mukta Gupta Madhitlika Mohta Aparna Bhat Judges Dipak Misra, C.J Neeraj Kishan Kaul, J. Acts Section 506 of the Indian Penal Code;(II) DOCTORS/HOSPITALS/HEALTH DEPARTMENT(a) provisions of Section 167, Cr.P.C Section 173, Cr.P.C Section 164, Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account