Citation Codes Equivalent Citations citation codes Case Number Cri. Reference No. 103 of 1933 Judges C.C Ghose A.C.J S.K Ghose, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Muhammad Abdul Khoyer Complainant v. Asgar Khan And Another Accused. 1. For the reasons set out in the letter of reference, we accept the reference and set aside the conviction and the sentence.2. The fines, if paid, will be refunded.3. Reference accepted.