AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Use AI to get other relevant cases.

Comments

Murugayya Thevar v. The State Of Madras By The Collector Of Thanjaviur And Anr.
(Sep 23, 1964)