Citation Codes Equivalent Citations citation codes Case Number O.P.No.810 of 1958 Attorney(S) For the Appellant: N. Raghavan, M. Prabhakaran, Advocates. For the Respondent: V. Viswanatha Menon, Advocate, Government Pleader. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Management of the S.N. V. Sadanam v. General Secretary, Trivandrum Taluk Hotel Workers' Union and Others x The content for this judgment is not available yet.