Citation Codes Equivalent Citations citation codes Case Number S.B Civil First Appeal No. 12 of 1979 Attorney(S) S.R Singhi, for Appellant in First Appeal No. 12/79 and for Respondent in First Appeal No. 38/79 M.C Bhandari, for Respondent in First Appeal No. 12/79 and for Appellant in First Appeal No. 38/79. Judges Mr. Guman Mal Lodha Acts provisions of the Rajasthan Regulation of Boating Act, 1956, rule 4 of the Rajasthan Regulation of Boating Rules, 1957 Fatal Accidents Act or Motor Vehicles Act Order 41 Rule 33 C.P.C Order 41 Rule 33 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account