Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 447/1999 Attorney(S) Mr. Rajesh Mahajan, Advocate Mr. Manoj Ohri, APP SI Ram Pal, P.S Dabri Judges Mukta Gupta, J. Acts Section 313 of the Code sub-section (1)(b) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account