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Acts
Himachal Pradesh
H
Himachal Pradesh Acts Starting With H
Himachal pradesh act 011 of 1985 : Himachal Pradesh Tax on Entry of Goods into Local Area Act, 1985
State:
Himachal Pradesh
Himachal Pradesh act 001 of 1953 : The Himachal Pradesh Juvenile (Prevention of Smoking) Act, 1952
State:
Himachal Pradesh
Date:
7 Feb 1953
Department:
Department of Excise Department
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 006 of 1954 : The Himachal Pradesh Land Revenue Act, 1954
State:
Himachal Pradesh
Date:
6 Aug 1954
Ministry:
Ministry of Revenue
Himachal Pradesh act 006 of 1955 : The Himachal Pradesh Private Forests Act, 1954
State:
Himachal Pradesh
Date:
29 Aug 1955
Department:
Department of COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Forest
Himachal Pradesh act 015 of 1955 : The Himachal Pradesh Passengers and Goods Taxation Act, 1955
State:
Himachal Pradesh
Date:
23 Dec 1955
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 008 of 1955 : The Himachal Pradesh Prevention of Ex-communication Act, 1955
State:
Himachal Pradesh
Date:
9 Dec 1955
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Social Justice and Empowerment
Himachal Pradesh act 002 of 1956 : The Himachal Pradesh Repealing Act, 1954
State:
Himachal Pradesh
Date:
11 Feb 1956
Ministry:
Ministry of Law
Himachal Pradesh act 010 of 1956 : The Himachal Pradesh Ferries Act, 1956
State:
Himachal Pradesh
Date:
24 Nov 1956
Ministry:
Ministry of Public Works
Himachal pradesh act 011 of 1964 : Himachal Pradesh Corneal Grafting Act, 1964
State:
Himachal Pradesh
Department:
Department of Law and Judicial Department
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 006 of 1964 : The HIMACHAL PRADESH VILLAGE AND SMALL TOWNS PATROL ACT, 1964
State:
Himachal Pradesh
Date:
17 Jun 1964
Ministry:
Ministry of Urban Development
Himachal Pradesh act 004 of 1964 : The Himachal Pradesh Dramatic Performances Act, 1964
State:
Himachal Pradesh
Date:
28 Mar 1964
Ministry:
Ministry of Home
Himachal Pradesh act 002 of 1964 : The Himachal Pradesh Repealing Act, 1964
State:
Himachal Pradesh
Date:
13 Mar 1964
Department:
Department of Revenue Department
Ministry:
Ministry of Law
Himachal Pradesh act 004 of 1966 : The Himachal Pradesh Anatomy Act, 1966
State:
Himachal Pradesh
Date:
28 Apr 1966
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 006 of 1966 : The Himachal Pradesh Abolition of Tax Mutarfa Act, 1966
State:
Himachal Pradesh
Date:
28 Apr 1966
Ministry:
Ministry of Revenue
Himachal pradesh act 023 of 1968 : Himachal Pradesh Weights and Measures (Enforcement) Act, 1968
State:
Himachal Pradesh
himachal pradesh act 020 of 1968 : Home Guards Act, 1968
State:
Himachal Pradesh
Himachal Pradesh act 018 of 1968 : The Himachal Pradesh Forest (Sale of Timbar) Act, 1968
State:
Himachal Pradesh
Date:
17 Feb 1969
Department:
Department of Home Department
Ministry:
Ministry of Forest
Himachal Pradesh act 021 of 1968 : The Himachal Pradesh Ayurvedic and Unani Practitioners Act, 1968
State:
Himachal Pradesh
Date:
3 Mar 1969
Ministry:
Ministry of Ayurveda
Himachal Pradesh act 008 of 1968 : The Himachal Pradesh Court Fees Act, 1968
State:
Himachal Pradesh
Date:
29 Oct 1968
Ministry:
Ministry of Revenue
Himachal Pradesh act 017 of 1968 : The Himachal Pradesh Silkworm Seed Control Act, 1968
State:
Himachal Pradesh
Date:
17 Feb 1969
Ministry:
Ministry of Industries
Himachal Pradesh act 012 of 1968 : The Himachal Pradesh Entertainments Duty Act, 1968
State:
Himachal Pradesh
Date:
28 Sep 1968
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 014 of 1968 : The Himachal Pradesh Board of School Education Act, 1968
State:
Himachal Pradesh
Date:
28 Sep 1968
Ministry:
Ministry of Education
Himachal Pradesh act 016 of 1968 : The Himachal Pradesh Livestock Improvement Act, 1968
State:
Himachal Pradesh
Date:
3 Jan 1969
Department:
Department of Law and Judiciary Department
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 020 of 1968 : The Himachal Pradesh Home Guards Act, 1968
State:
Himachal Pradesh
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 022 of 1968 : The Himachal Pradesh Good Conduct Prisoners' Probational Release Act, 1968
State:
Himachal Pradesh
Date:
6 Mar 1969
Department:
Department of Home
Ministry:
Ministry of Home
Himachal pradesh act 008 of 1969 : Himachal Pradesh Water Supply Act, 1968
State:
Himachal Pradesh
Himachal pradesh act 017 of 1969 : Himachal Pradesh Vaccination Act, 1968
State:
Himachal Pradesh
Himachal pradesh act 026 of 1969 : Himachal Pradesh Urban Estates (Development and Regulation) Act, 1968
State:
Himachal Pradesh
Himachal Pradesh act 008 of 1969 : The HIMACHAL PRADESH WATER SUPPLY ACT,1968
State:
Himachal Pradesh
Date:
11 Jul 1969
Ministry:
Ministry of Jal Shakti
Himachal Pradesh act 026 of 1969 : The HIMACHAL PRADESH URBAN ESTATES (DEVELOPMENT AND REGULATION ACT, 1968
State:
Himachal Pradesh
Date:
20 Mar 1970
Ministry:
Ministry of Public Works
Himachal Pradesh act 017 of 1969 : The HIMACHAL PRADESH VACCINATION ACT, 1968
State:
Himachal Pradesh
Date:
13 Jan 1975
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 020 of 1969 : The Himachal Pradesh Mechanical Vehicles (Bridge Tolls) Act, 1968
State:
Himachal Pradesh
Date:
26 Jul 1969
Ministry:
Ministry of Public Works
Himachal Pradesh act 016 of 1969 : The Himachal Pradesh General Clauses Act, 1968
State:
Himachal Pradesh
Date:
25 Jul 1969
Ministry:
Ministry of Law
Himachal Pradesh act 018 of 1969 : The Himachal Pradesh Agriculture Pests, Diseases and Noxious Weeds Act, 1969
State:
Himachal Pradesh
Date:
5 Jul 1969
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal Pradesh act 003 of 1969 : The Himachal Pradesh Cooperative Societies Act, 1968
State:
Himachal Pradesh
Date:
19 Jul 1969
Department:
Department of Excise Department
Ministry:
Ministry of Cooperation
Himachal Pradesh act 021 of 1969 : The Himachal Pradesh Roadside Land Control Act, 1968
State:
Himachal Pradesh
Date:
3 Sep 1969
Ministry:
Ministry of Public Works
Himachal Pradesh act 013 of 1969 : The Himachal Pradesh Gift Goods (Unlawful possession) Act. 1968
State:
Himachal Pradesh
Date:
29 May 1969
Ministry:
Ministry of Home
Himachal Pradesh act 027 of 1969 : The Himachal Pradesh Copying Fees Act, 1969
State:
Himachal Pradesh
Date:
6 Feb 1969
Ministry:
Ministry of Revenue
Himachal Pradesh act 001 of 1969 : The Himachal Pradesh Shops and Commercial Establishments Act, 1969
State:
Himachal Pradesh
Date:
7 Nov 2024
Ministry:
Ministry of Labour and Employment
Himachal Pradesh act 015 of 1969 : The Himachal Pradesh Transfer of Land (Regulation) Act, 1968
State:
Himachal Pradesh
Date:
28 Jun 1969
Ministry:
Ministry of Revenue
Himachal Pradesh act 029 of 1969 : The Himachal Pradesh Bricks (Control) Act, 1969
State:
Himachal Pradesh
Date:
6 Feb 1970
Ministry:
Ministry of Food, Civil Supplies and Consumer Affairs
Himachal Pradesh act 028 of 1969 : The Himachal Pradesh Instrucments (Control of Noises) Act, 1969
State:
Himachal Pradesh
Date:
6 Feb 1970
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 024 of 1969 : The Himachal Pradesh Livestock and Birds Diseases Act, 1968
State:
Himachal Pradesh
Date:
22 Jan 1970
Department:
Department of Guwahati Development Department
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 019 of 1969 : The Himachal Pradesh Repealing Act, 1968
State:
Himachal Pradesh
Date:
5 Jul 1969
Department:
Department of CULTURE AND ARCHAEOLOGY
Ministry:
Ministry of Law
Himachal Pradesh act 025 of 1969 : The Himachal Pradesh (Extension of Laws) Act, 1968
State:
Himachal Pradesh
Date:
6 Jun 1970
Ministry:
Ministry of Law
Himachal Pradesh act 007 of 1969 : The Himachal Pradesh Aerial Ropeways Act, 1968
State:
Himachal Pradesh
Date:
10 Jul 1969
Ministry:
Ministry of Public Works
Himachal Pradesh act 012 of 1969 : The Himachal Pradesh Good Conduct Prisoners' (Temporary Release) Act, 1968
State:
Himachal Pradesh
Date:
2 Jun 1969
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 021 of 1969 : The HIMACHAL PRADESH ROADSIDE LAND CONTROL ACT, 1968
State:
Himachal Pradesh
Date:
6 Jun 1970
Ministry:
Ministry of Public Works
Himachal pradesh act 027 of 1969 : Himachal Pradesh Copying Fees Act, 1969
State:
Himachal Pradesh
Department:
Department of Steel & Mines
Ministry:
Ministry of Revenue
himachal pradesh act 008 of 1970 : Habitual Offenders Act, 1969
State:
Himachal Pradesh
Himachal pradesh act 009 of 1970 : Himachal Pradesh Agricultural Produce Markets Act, 1969
State:
Himachal Pradesh
Himachal Pradesh act 010 of 1970 : The Himachal Pradesh Shops and Commercial Establishments Act, 1969
State:
Himachal Pradesh
Date:
1 Jul 1970
Department:
Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Ministry:
Ministry of Labour and Employment
Himachal Pradesh act 005 of 1970 : The Himachal Pradesh (Extension of Laws) Act, 1969
State:
Himachal Pradesh
Date:
4 Apr 1970
Ministry:
Ministry of Law
Himachal Pradesh act 007 of 1970 : The Himachal Pradesh Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1969
State:
Himachal Pradesh
Date:
4 Apr 1970
Ministry:
Ministry of Industries
Himachal Pradesh act 006 of 1970 : The Himachal Pradesh Backward Classes (Grant of Loans) Act, 1969
State:
Himachal Pradesh
Date:
4 Apr 1970
Ministry:
Ministry of Social Justice and Empowerment
Himachal Pradesh act 008 of 1970 : The Himachal Pradesh Habitual Offenders Act, 1969
State:
Himachal Pradesh
Date:
6 Apr 1970
Department:
Department of Industries and Mines DepartmentDepartment of Home
Ministry:
Ministry of Home
Himachal Pradesh act 002 of 1970 : The Himachal Pradesh Police (Protection of Railways) Act, 1969
State:
Himachal Pradesh
Date:
4 Apr 1970
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 017 of 1970 : The Himachal Pradesh University Act, 1970
State:
Himachal Pradesh
Ministry:
Ministry of Education
Himachal Pradesh act 007 of 1971 : The Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971
State:
Himachal Pradesh
Date:
18 May 1971
Department:
Department of Urban Development and Urban Housing Department
Ministry:
Ministry of Parliamentary Affairs
Himachal Pradesh act 002 of 1971 : The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971
State:
Himachal Pradesh
Date:
19 Nov 1971
Ministry:
Ministry of Revenue
Himachal Pradesh act 002 of 1971 : The Himachal Pradesh State Aid to Industries Act, 1968
State:
Himachal Pradesh
Date:
26 Apr 1971
Ministry:
Ministry of Industries
Himachal Pradesh act 009 of 1971 : The Himachal Pradesh Contigency Fund Act, 1971
State:
Himachal Pradesh
Date:
27 May 1971
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Finance
Himachal Pradesh act 001 of 1971 : The Himachal Pradesh Armed Bands (Arrest and Detention) Act, 1969
State:
Himachal Pradesh
Date:
24 Feb 1971
Department:
Department of Finance Department
Ministry:
Ministry of Home
Himachal Pradesh act 006 of 1971 : The Himachal Pradesh State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1971
State:
Himachal Pradesh
Date:
18 May 1971
Ministry:
Ministry of General Administration
Himachal Pradesh act 022 of 1971 : The Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971
State:
Himachal Pradesh
Date:
19 Nov 1971
Ministry:
Ministry of Revenue
Himachal Pradesh act 014 of 1972 : The Himachal Pradesh Repealing Act, 1972
State:
Himachal Pradesh
Date:
7 Sep 1972
Department:
Department of Revenue Department
Ministry:
Ministry of Law
Himachal Pradesh act 009 of 1972 : The HIMACHAL PRADESH WAR AWARDS ACT, 1972
State:
Himachal Pradesh
Date:
21 Apr 1972
Ministry:
Ministry of General Administration
Himachal Pradesh act 14 of 1973 : The Himachal Pradesh Land Development Act, 1973
State:
Himachal Pradesh
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal pradesh act 015 of 1973 : Himachal Pradesh Fruit Nurseries Registration Act, 1973
State:
Himachal Pradesh
Himachal Pradesh act 017 of 1973 : The HIMACHAL PRADESH UTILISATION OF LANDS ACT, 1973
State:
Himachal Pradesh
Date:
9 Jul 1973
Ministry:
Ministry of Revenue
Himachal Pradesh act 016 of 1973 : The Himachal Pradesh Tractor Cultivation (Recovery of Charges) Act, 1973
State:
Himachal Pradesh
Date:
4 Jul 1973
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal Pradesh act 019 of 1973 : The Himachal Pradesh Ceiling on Land Holdings Act, 1972
State:
Himachal Pradesh
Date:
28 Jul 1973
Ministry:
Ministry of Revenue
Himachal Pradesh act 003 of 1973 : The Himachal Pradesh Tolls (Repealing) Act, 1972
State:
Himachal Pradesh
Date:
13 Mar 1973
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 025 of 1973 : The Himachal Pradesh Departmental Enquiries (Powers) Act, 1973
State:
Himachal Pradesh
Date:
27 Dec 1973
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 005 of 1973 : The Himachal Pradesh Essential Services (Maintenance) Act, 1972
State:
Himachal Pradesh
Date:
21 Mar 1973
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 018 of 1973 : The Himachal Pradesh New Mandi Townships (Development and Regulation) Act 1973
State:
Himachal Pradesh
Date:
20 Jul 1973
Department:
Department of COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Town and Country Planning
Himachal Pradesh act 011 of 1973 : The Himachal Pradesh Repealing Act, 1973
State:
Himachal Pradesh
Date:
24 May 1973
Department:
Department of Law
Ministry:
Ministry of Law
Himachal Pradesh act 007 of 1973 : The Himachal Pradesh Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1972
State:
Himachal Pradesh
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal Pradesh act 008 of 1974 : The Himachal Pradesh Tenancy and Land Reforms Act, 1972
State:
Himachal Pradesh
Date:
21 Feb 1974
Department:
Department of Aviation Department
Ministry:
Ministry of Revenue
Himachal Pradesh act 019 of 1974 : The Himachal Pradesh Land Revenue (Surcharge) Act, 1974
State:
Himachal Pradesh
Date:
17 Sep 1974
Department:
Department of Guwahati Development Department
Ministry:
Ministry of Revenue
Himachal Pradesh act 009 of 1974 : The Himachal Pradesh Restriction of Habitual Offenders Act, 1973
State:
Himachal Pradesh
Date:
13 Apr 1974
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 006 of 1974 : The Himachal Pradesh Factories (Control of Dismantling) Act, 1973
State:
Himachal Pradesh
Date:
16 Feb 1974
Ministry:
Ministry of Industries
Himachal Pradesh act 005 of 1974 : The Himachal Pradesh Suppression of Indecent Advertisements Act, 1973
State:
Himachal Pradesh
Date:
2 Feb 1974
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 018 of 1974 : The Himachal Pradesh Village Common Lands Vesting and Utilisation Act, 1974
State:
Himachal Pradesh
Date:
29 Aug 1974
Department:
Department of Tribal Affairs and Hills Department
Ministry:
Ministry of Revenue
Himachal Pradesh act 009 of 1975 : The Himachal Pradesh Tolls Act, 1975
State:
Himachal Pradesh
Date:
13 May 1975
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 001 of 1975 : The Himachal Pradesh Official Language Act, 1975
State:
Himachal Pradesh
Date:
21 Feb 1975
Department:
Department of Law
Ministry:
Ministry of Language, Art and Culture
Himachal Pradesh act 41 of 1976 : The Himachal Pradesh Enumeration of Dwelling Act, 1976
State:
Himachal Pradesh
Date:
12 Nov 1976
Department:
Department of Labour and Employment Department
Ministry:
Ministry of General Administration
Himachal pradesh act 006 of 1978 : Himachal Pradesh Motor Vehicles Taxation (Amendment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 039 of 1976 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1976
State:
Himachal Pradesh
Himachal pradesh act 028 of 1976 : Himachal Pradesh Warehouses Act, 1976
State:
Himachal Pradesh
Himachal pradesh act 043 of 1976 : Himachal Pradesh Legislative Assembly (Allowances of Members) (Sixth Amendment) Act, 1976
State:
Himachal Pradesh
Himachal Pradesh act 042 of 1976 : The Himachal Pradesh Minor Canals Act, 1976
State:
Himachal Pradesh
Date:
29 Nov 1976
Ministry:
Ministry of Jal Shakti
Himachal Pradesh act 019 of 1976 : The Himachal Pradesh Registration of Money-lenders Act, 1976
State:
Himachal Pradesh
Date:
4 May 1976
Ministry:
Ministry of Revenue
Himachal Pradesh act 031 of 1976 : The Himachal Pradesh Debt Reduction Act, 1976
State:
Himachal Pradesh
Date:
13 Aug 1976
Department:
Department of WATER RESOURCES
Ministry:
Ministry of Revenue
Himachal Pradesh act 017 of 1976 : The Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976
State:
Himachal Pradesh
Date:
30 Apr 1976
Ministry:
Ministry of Revenue
Himachal Pradesh act 018 of 1976 : The Himachal Pradesh Distressed Persons (Facilities for Loans) Act, 1976
State:
Himachal Pradesh
Date:
4 May 1976
Ministry:
Ministry of Revenue
Himachal Pradesh act 022 of 1976 : The Himachal Pradesh Prevention of Ticketless Travel in Road Transport Service Act, 1976
State:
Himachal Pradesh
Date:
2 Jun 1976
Ministry:
Ministry of Transport
Himachal Pradesh act 016 of 1976 : The Himachal Pradesh Fisheries Act, 1976
State:
Himachal Pradesh
Date:
30 Apr 1976
Ministry:
Ministry of Fishries
Himachal Pradesh act 023 of 1976 : The Himachal Pradesh Courts Act, 1976
State:
Himachal Pradesh
Date:
4 Jun 1976
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 020 of 1976 : The Himachal Pradesh Restitution of Mortgaged Lands Act, 1976
State:
Himachal Pradesh
Date:
4 May 1976
Ministry:
Ministry of Revenue
Himachal Pradesh act 032 of 1976 : The Himachal Pradesh Ancient and Historical Monuments and Archaelogical Sites and Remains Act, 1976
State:
Himachal Pradesh
Date:
13 Aug 1976
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Language, Art and Culture
Himachal Pradesh act 036 of 1976 : The Himachal Pradesh Repealing Act, 1976
State:
Himachal Pradesh
Date:
29 Sep 1976
Department:
Department of Labour and Employment Department
Ministry:
Ministry of Law
Himachal Pradesh act 027 of 1976 : The Himachal Pradesh (Restriction to Contest Alienation or Adoption under Custom) Act, 1976
State:
Himachal Pradesh
Date:
13 Jul 1976
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 029 of 1976 : The Himachal Pradesh (Extension of Laws) Act, 1976
State:
Himachal Pradesh
Date:
29 Jul 1976
Ministry:
Ministry of Law
Himachal Pradesh act 026 of 1976 : The Himachal Pradesh Repealing Act, 1975
State:
Himachal Pradesh
Date:
24 Jun 1976
Ministry:
Ministry of Law
Himachal pradesh act 007 of 1977 : Himachal Pradesh General Sales Tax (Seventh Amendment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 001 of 1977 : Himachal Pradesh General Sales Tax (Amendment) Act, 1976
State:
Himachal Pradesh
Himachal pradesh act 009 of 1977 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Third Amendment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 011 of 1977 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Seventh Amendment) Act, 1977
State:
Himachal Pradesh
Himachal Pradesh act 012 of 1977 : The Himachal Pradesh Town and Country Planning Act, 1977
State:
Himachal Pradesh
Date:
30 Sep 1977
Ministry:
Ministry of Town and Country Planning
Himachal pradesh act 027 of 1978 : Himachal Pradesh State Aid to Industries (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 032 of 1978 : Himachal Pradesh General Sales Tax (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 008 of 1978 : Himachal Pradesh Municipal (Amendment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 025 of 1978 : Himachal Pradesh Debt. Reduction (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 035 of 1978 : Himachal Pradesh Requisitioning and Acquisition of Immovable Property (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 031 of 1978 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Ninth Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 023 of 1978 : Himachal Pradesh Urban Rent Control (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 033 of 1978 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 018 of 1978 : Himachal Pradesh Water Supply (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal pradesh act 034 of 1978 : Himachal Pradesh Tractor Cultivation (Recovery of Charges) (Amendment) Act, 1978
State:
Himachal Pradesh
Himachal Pradesh act 003 of 1978 : The HIMACHAL PRADESH STATE LEGISLATURE PROCEEDNGS (PROTECTION OF PUBLICATION) ACT, 1977
State:
Himachal Pradesh
Date:
13 Feb 1978
Ministry:
Ministry of General Administration
Himachal Pradesh act 028 of 1978 : The Himachal Pradesh Land Preservation Act, 1978
State:
Himachal Pradesh
Date:
26 Aug 1978
Ministry:
Ministry of Revenue
Himachal Pradesh act 015 of 1978 : The Himachal Pradesh Nurses Registration Act, 1977
State:
Himachal Pradesh
Date:
20 Apr 1978
Department:
Department of Law and Judiciary Department
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 004 of 1978 : The Himachal Pradesh Climbing Trekking Porters (Regulation of Employment) Act, 1977
State:
Himachal Pradesh
Date:
14 Feb 1978
Department:
Department of Animal Husbandry & Dairy Development & Fisheries Department
Ministry:
Ministry of Youth Services and Sports
Himachal Pradesh act 026 of 1978 : The Himachal Pradesh Repealing Act, 1978
State:
Himachal Pradesh
Date:
18 May 1978
Department:
Department of Higher Education Department
Ministry:
Ministry of Law
Himachal Pradesh act 029 of 1978 : The Himachal Pradesh Bhoodan Yagna Act, 1977
State:
Himachal Pradesh
Date:
28 Sep 1978
Ministry:
Ministry of Revenue
Himachal Pradesh act 002 of 1978 : The Himachal Pradesh Abolition of Land Revenue on Uneconomic Holdings Act, 1977
State:
Himachal Pradesh
Date:
13 Feb 1978
Ministry:
Ministry of Revenue
Himachal Pradesh act 041 of 1978 : The Himachal Pradesh Apartment Ownership Act, 1978
State:
Himachal Pradesh
Date:
6 Jan 1979
Ministry:
Ministry of Housing
Himachal pradesh act 018 of 1979 : Himachal Pradesh Essential Services (Maintenance) (Amendment) Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 014 of 1979 : Himachal Pradesh Motor Vehicles Taxation (Amendment) Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 012 of 1979 : Himachal Pradesh General Sales Tax (Amendment) Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 016 of 1979 : Himachal Pradesh Electricity (Duty) (Amendment) Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 008 of 1979 : Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 024 of 1979 : Himachal Pradesh Weights and Measures Act, 1979
State:
Himachal Pradesh
Himachal Pradesh act 022 of 1979 : The Himachal Pradesh Prevention of Beggary Act, 1979
State:
Himachal Pradesh
Date:
8 Sep 1979
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 023 of 1979 : The Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979
State:
Himachal Pradesh
Date:
25 Sep 1979
Ministry:
Ministry of Cooperation
Himachal Pradesh act 004 of 1979 : The Himachal Pradesh Cinemas (Regulation) Act, 1979
State:
Himachal Pradesh
Date:
7 May 1979
Ministry:
Ministry of Home
Himachal Pradesh act 020 of 1979 : The Himachal Pradesh Scheduled Castes and Schedule Tribes Corporation Act, 1979
State:
Himachal Pradesh
Date:
23 Aug 1979
Department:
Department of REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Social Justice and Empowerment
Himachal Pradesh act 017 of 1979 : The Himachal Pradesh Antyodaya Corporation Act, 1979
State:
Himachal Pradesh
Date:
3 Jul 1979
Department:
Department of General Administration
Himachal Pradesh act 011 of 1979 : The Himachal Pradesh Prohibition of Cow Slaughter Act, 1979
State:
Himachal Pradesh
Date:
16 Jun 1979
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 019 of 1979 : The Himachal Pradesh Slum Areas (Improvement and Clearance) Act, 1979
State:
Himachal Pradesh
Date:
19 Jul 1979
Ministry:
Ministry of Urban Development
Himachal pradesh act 011 of 1980 : Himachal Pradesh Fruit Nurseries Registration (Amendment) Act, 1980
State:
Himachal Pradesh
Himachal pradesh act 010 of 1980 : Himachal Pradesh Courts (Amendment) Act, 1980
State:
Himachal Pradesh
Himachal Pradesh act 003 of 1980 : The Himachal Pradesh Homeopathic Practitioners Act, 1979
State:
Himachal Pradesh
Date:
23 Apr 1980
Department:
Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 008 of 1980 : The Himachal Pradesh Ex-servicemen Corporation Act, 1979
State:
Himachal Pradesh
Department:
Department of Home
Ministry:
Ministry of General Administration
Himachal pradesh act 013 of 1981 : Himachal Pradesh Co-operative Societies (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal pradesh act 017 of 1981 : Himachal Pradesh Antyodaya Corporation (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal pradesh act 004 of 1981 : Himachal Pradesh General Sales Tax (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal pradesh act 007 of 1981 : Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal pradesh act 005 of 1981 : Himachal Pradesh Krishi Vishva Vidyalaya (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal pradesh act 009 of 1981 : Himachal Pradesh Municipal (Amendment) Act, 1981
State:
Himachal Pradesh
Himachal Pradesh act 010 of 1981 : The Himachal Pradesh Extension of Laws and Repealing Act, 1981
State:
Himachal Pradesh
Date:
13 May 1981
Ministry:
Ministry of Law
Himachal Pradesh act 006 of 1981 : The Himachal Pradesh Resin and Resin Products (Regulation of Trade) Act, 1981
State:
Himachal Pradesh
Date:
6 May 1981
Ministry:
Ministry of Forest
Himachal Pradesh act 012 of 1981 : The Himachal Pradesh Official Language (Supplementary Provisions) Act, 1981
State:
Himachal Pradesh
Date:
28 May 1981
Ministry:
Ministry of Language, Art And Culture
Himachal pradesh act 010 of 1982 : Himachal Pradesh Public Moneys (Recovery of Dues) (Amendment) Act, 1982
State:
Himachal Pradesh
Himachal pradesh act 009 of 1982 : Himachal Pradesh Municipal (Amendment) Act, 1982
State:
Himachal Pradesh
Himachal pradesh act 007 of 1982 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Second Amendment) Act, 1982
State:
Himachal Pradesh
Himachal Pradesh act 005 of 1982 : The Himachal Pradeh Forest Produce (Regulation of Trade) Act, 1982
State:
Himachal Pradesh
Date:
4 May 1982
Ministry:
Ministry of Forest
Himachal pradesh act 008 of 1983 : Himachal Pradesh Motor Spirit (Taxation of Sales) (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 015 of 1983 : Himachal Pradesh Municipal Corporation (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 017 of 1983 : Himachal Pradesh Lokayukta Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 014 of 1983 : Himachal Pradesh Entertainments Duty (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 010 of 1983 : Himachal Pradesh Water Supply (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 009 of 1983 : Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 018 of 1983 : Himachal Pradesh Board of School Education (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal Pradesh act 30 of 1984 : The Himachal Pradesh Fire Fighting Services Act, 1984
State:
Himachal Pradesh
Date:
1 Feb 1985
Department:
Department of Home
Ministry:
Ministry of Home
Himachal pradesh act 003 of 1984 : Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983
State:
Himachal Pradesh
Department:
Department of Vigilance
Ministry:
Ministry of Home
Himachal pradesh act 012 of 1984 : Himachal Pradesh Municipal Corporation (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 001 of 1984 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1983
State:
Himachal Pradesh
Himachal pradesh act 008 of 1984 : Himachal Pradesh Scheduled Castes Development Corporation (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 016 of 1984 : Himachal Pradesh Courts (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 021 of 1984 : Himachal Pradesh Municipal (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 014 of 1984 : Himachal Pradesh Avurvedic and Unani Practitioners (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 028 of 1984 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 009 of 1984 : Himachal Pradesh Agricultural Produce Markets (Amendment) Act, 1984
State:
Himachal Pradesh
Himachal Pradesh act 019 of 1984 : The Himachal Pradesh Prevention of Malpractices at University, Board or other Specified Examinations Act, 1984
State:
Himachal Pradesh
Date:
18 Aug 1984
Ministry:
Ministry of Education
Himachal Pradesh act 022 of 1984 : The Himachal Pradesh Preservation of Forests and Maintenance of Supplies of Forest Based Essential Commodities Act, 1984
State:
Himachal Pradesh
Date:
22 Oct 1984
Department:
Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Ministry:
Ministry of Forest
Himachal Pradesh act 018 of 1984 : The Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984
State:
Himachal Pradesh
Department:
Department of Personnel
Ministry:
Ministry of Language, Art and Culture
Himachal pradesh act 007 of 1985 : Himachal Pradesh Motor Spirit (Taxation of Sales) (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 009 of 1985 : Himachal Pradesh Taxation (on Certain Goods Carried by Road) (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 005 of 1985 : Himachal Pradesh General Clauses (Third Amendment) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 008 of 1985 : Himachal Pradesh General Sales Tax (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 010 of 1985 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal Pradesh act 012 of 1985 : The Himachal Pradesh Open Places (Prevention of Disfigurement) Act, 1985
State:
Himachal Pradesh
Date:
28 Nov 1985
Ministry:
Ministry of Urban Development
Himachal pradesh act 003 of 1986 : Himachal Pradesh Legislators (Modifications of Certain Amenities) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 020 of 1986 : Himachal Pradesh Co-operative Societies (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 012 of 1986 : Himachal Pradesh Taxation (on Certain Goods Carried by Road) (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 001 of 1987 : Himachal Pradesh Tax on Entry of Goods into Local Area (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 007 of 1986 : Himachal Pradesh Lokayukta (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal pradesh act 015 of 1986 : Himachal Pradesh General Sales Tax (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 021 of 1986 : Himachal Pradesh Municipal Corporation (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 019 of 1986 : Himachal Pradesh Entertainments Duty (Amendment) Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 006 of 1986 : Himachal Pradesh Board of School Education (Amendment) Act, 1985
State:
Himachal Pradesh
Himachal Pradesh act 014 of 1986 : The Himachal Pradesh Takniki Shiksha Board Act, 1986
State:
Himachal Pradesh
Date:
6 May 1986
Ministry:
Ministry of Technical Education
Himachal pradesh act 016 of 1987 : Himachal Pradesh Co-operative Land Development Banks (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 004 of 1987 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
State:
Himachal Pradesh
Himachal pradesh act 010 of 1987 : Himachal Pradesh Village Common Lands Vesting and Utilisation (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 020 of 1987 : Himachal Pradesh Takniki Shiksha Board (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 021 of 1987 : Himachal Pradesh Lokayukta (Second Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 015 of 1987 : Himachal Pradesh General Sales Tax (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 012 of 1987 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 007 of 1987 : Himachal Pradesh Schedules Castes and Scheduled Tribes Development Corporation (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 023 of 1987 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 025 of 1987 : Himachal Pradesh Urban Rent Control Act, 1987
State:
Himachal Pradesh
Department:
Department of Labour Department
Ministry:
Ministry of Urban Development
Himachal pradesh act 013 of 1987 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 022 of 1987 : Himachal Pradesh Khadi and Village Industries Board (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 011 of 1987 : Himachal Pradesh Ceiling on Land Holdings (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 014 of 1987 : Himachal Pradesh Agricultural Produce Markets (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal Pradesh act 004 of 1987 : The HIMACHAL PRADESH UNIVERSITIES OF AGRICULTURE, HORTICULTURE AND FORESTRY ACT, 1986
State:
Himachal Pradesh
Date:
10 Feb 1987
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal Pradesh act 025 of 1987 : The HIMACHAL PRADESH URBAN RENT CONTROL ACT,
State:
Himachal Pradesh
Date:
10 Nov 1987
Ministry:
Ministry of Urban Development
Himachal Pradesh act 017 of 1987 : The Himachal Pradesh Minerals (Vesting of Rights) Act, 1983
State:
Himachal Pradesh
Date:
13 Aug 1987
Department:
Department of Revenue Department
Ministry:
Ministry of Industries
Himachal pradesh act 006 of 1988 : Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 013 of 1988 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Amendment) Act, 1988
State:
Himachal Pradesh
Himachal pradesh act 009 of 1988 : Himachal Pradesh Registration of Tourist Trade Act, 1988
State:
Himachal Pradesh
Himachal Pradesh act 001 of 1988 : The Himachal Pradesh Requisition of Immovable Property Act, 1987
State:
Himachal Pradesh
Date:
1 Feb 1988
Ministry:
Ministry of Public Works
Himachal pradesh act 015 of 1989 : Himachal Pradesh Land Revenue (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 017 of 1989 : Himachal Pradesh Fisheries (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 002 of 1988 : Himachal Pradesh Lokayukta (Third Amendment) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 010 of 1989 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 016 of 1989 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 003 of 1989 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Third Amendment) Act, 1988
State:
Himachal Pradesh
Himachal pradesh act 014 of 1989 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 004 of 1989 : Himachal Pradesh Panchayati Raj (Amendment and Validation) Act, 1988
State:
Himachal Pradesh
Himachal pradesh act 011 of 1989 : Himachal Pradesh Legislative Assembly (Allowances of Member) (Sixth Amendment) Act, 1976
State:
Himachal Pradesh
Himachal Pradesh act 001 of 1989 : The Himachal Pradesh New Towns (Periphery) Control (Repeal) Act, 1988
State:
Himachal Pradesh
Date:
7 Feb 1989
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Ministry:
Ministry of Town and Country Planning
Himachal pradesh act 002 of 1990 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Second Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 007 of 1990 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1990
State:
Himachal Pradesh
Himachal pradesh act 009 of 1990 : Himachal Pradesh Panchayati Raj (Second Amendment) Act, 1990
State:
Himachal Pradesh
Himachal pradesh act 009 of 1991 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 018 of 1991 : Himachal Pradesh General Sales Tax (Amendment and Validation) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 005 of 1991 : Himachal Pradesh General Sales Tax (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 004 of 1991 : Himachal Pradesh Municipal (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 016 of 1991 : Himachal Pradesh Scheduled Castes and Scheduled Tribes Development Corporation (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 019 of 1991 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Second Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 007 of 1991 : Himachal Pradesh Entertainments Duty (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 012 of 1991 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1991
State:
Himachal Pradesh
Himachal Pradesh act 006 of 1991 : The HIMACHAL PRADESH URBAN IMMOVABLE PROPERTY TAX(REPEALING) ACT, 1991
State:
Himachal Pradesh
Date:
20 Apr 1991
Ministry:
Ministry of Excise and Taxation
Himachal pradesh act 008 of 1992 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) (Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 013 of 1992 : Himachal Pradesh Electricity (Duty) (Amendment and Validation) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 011 of 1992 : Himachal Pradesh Motor Spirit (Taxation of Sales) (Amendment), Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 017 of 1992 : Himachal Pradesh Lokayukta (Fourth Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 012 of 1992 : Himachal Pradesh General Sales Tax (Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 014 of 1992 : Himachal Pradesh University of Agriculture, Horticulture and Forestry (Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 010 of 1992 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 002 of 1992 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 015 of 1992 : Himachal Pradesh Board of School Education (Amendment and Validation) Act, 1992
State:
Himachal Pradesh
Himachal Pradesh act 019 of 1992 : The Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992
State:
Himachal Pradesh
Date:
23 Sep 1992
Ministry:
Ministry of Forest
Himachal pradesh act 007 of 1993 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Amendment Act, 1993
State:
Himachal Pradesh
Himachal pradesh act 006 of 1993 : Himachal Pradesh Electricity (Duty) (Amendment) Act, 1993
State:
Himachal Pradesh
Himachal pradesh act 015 of 1994 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Amendment Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 017 of 1994 : Himachal Pradesh Lokayukta (Sixth Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 003 of 1994 : Himachal Pradesh University of Agriculture, Horticulture and Forestry (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 004 of 1994 : Himachal Pradesh Panchayati Raj Act, 1994
State:
Himachal Pradesh
Ministry:
Ministry of Rural Development/Panchayati Raj
Himachal pradesh act 008 of 1994 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 005 of 1994 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 010 of 1994 : Himachal Pradesh War Awards (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 016 of 1994 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal Pradesh act 012 of 1994 : The Himachal Pradesh Municipal Act
State:
Himachal Pradesh
Date:
18 Oct 1994
Department:
Department of Collectorate
Ministry:
Ministry of Urban Development
Himachal Pradesh act 011 of 1994 : Himachal Pradesh Municipal Services Act, 1994
State:
Himachal Pradesh
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Urban Development
Himachal Pradesh act 004 of 1994 : The H.P. Panchayati Raj Act, 1994-(Hindi version)
State:
Himachal Pradesh
Department:
Department of Urban Development and Housing Department
Ministry:
Ministry of Rural Development/Panchayati Raj
Himachal pradesh act 006 of 1995 : Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 010 of 1995 : Himachal Pradesh Registration of Tourist Trade (Amendment) Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 001 of 1995 : Himachal Pradesh Courts (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 011 of 1995 : Himachal Pradesh Municipal (Amendment) Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 002 of 1995 : Himachal Pradesh General Sales Tax (Second Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 012 of 1995 : Himachal Pradesh Municipal Corporation (Amendment) Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 014 of 1995 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 013 of 1995 : Himachal Pradesh Aerial Ropeways (Amendment) Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 003 of 1995 : Himachal Pradesh Kutlehar Forest (Acquistion of Management) (Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 007 of 1995 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1995
State:
Himachal Pradesh
Himachal Pradesh act 015 of 1995 : The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995
State:
Himachal Pradesh
Date:
22 Dec 1995
Ministry:
Ministry of Environment, Science and Technologies
Himachal Pradesh act 009 of 1995 : The Himachal Pradesh Aided Colleges (Security of Services of the Employees) Act, 1994
State:
Himachal Pradesh
Date:
27 Jun 1995
Ministry:
Ministry of Education
Himachal pradesh act 002 of 1996 : Himachal Pradesh General Sales Tax (Amendment) Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 010 of 1996 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 013 of 1996 : Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Amendment Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 009 of 1996 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Amendment) Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 003 of 1996 : Himachal Pradesh Land Revenue (Amendment and Validation) Act, 1996
State:
Himachal Pradesh
Himachal Pradesh act 014 of 1996 : The Himachal Pradesh Advocates Welfare Fund Act, 1996
State:
Himachal Pradesh
Date:
11 Dec 1996
Ministry:
Ministry of Law
Himachal pradesh act 017 of 1997 : Himachal Pradesh Prohibition of Smoking and Non-Smokers Health Protection Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 023 of 1997 : Himachal Pradesh Agricultural Produce Markets (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 009 of 1997 : Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 008 of 1997 : Himachal Pradesh Municipal (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 016 of 1997 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 015 of 1997 : Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Amendment Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 011 of 1997 : Himachal Pradesh Town and Country Planning (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 010 of 1997 : Himachal Pradesh Panchayati Raj (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 012 of 1997 : Himachal Pradesh Village Common Land Vesting and Utilisation (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal Pradesh act 022 of 1997 : The Himachal Pradesh State Commission for Women Act, 1996
State:
Himachal Pradesh
Date:
25 Oct 1997
Ministry:
Ministry of Social Justice and Empowerment
Himachal Pradesh act 021 of 1997 : The Himachal Pradesh Registration of Marriages Act, 1996
State:
Himachal Pradesh
Date:
18 Oct 1997
Ministry:
Ministry of Social Justice and Empowerment
Himachal pradesh act 011 of 1998 : Himachal Pradesh Motor Spirit (Taxation of Sales) Amendment Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 012 of 1998 : Himachal Pradesh Lokayukta (Seventh Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 010 of 1998 : Himachal Pradesh General Sales Tax (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 017 of 1998 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 016 of 1998 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 019 of 1998 : Himachal Pradesh Scheduled Castes and Scheduled Tribes Development Corporation (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 018 of 1998 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 013 of 1998 : Himachal Pradesh War Awards (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 001 of 1998 : Himachal Pradesh Panchayati Raj (Second Amendment) Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 003 of 1998 : Himachal Pradesh Municipal Corporation (Amendment) Act, 1997
State:
Himachal Pradesh
Himachal Pradesh act 002 of 1998 : The Himachal Pradesh Compulsory Primary Education Act, 1997
State:
Himachal Pradesh
Date:
4 Feb 1998
Ministry:
Ministry of Education
Himachal Pradesh act 006 of 1998 : The Himachal Pradesh Kisan Pass Book Act, 1996
State:
Himachal Pradesh
Date:
7 Apr 1998
Department:
Department of IRRIGATION
Ministry:
Ministry of Revenue
Himachal pradesh act 010 of 1999 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Amendment Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 002 of 1999 : Himachal Pradesh Contingency Fund (Amendment) Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 008 of 1999 : Himachal Pradesh General Sales Tax (Amendment) Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 011 of 1999 : Himachal Pradesh Legislative Assembly (Allowances and Pension Op Members) Amendment Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 013 of 1999 : Himachal Pradesh Entertainments Duty (Amendment) Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 005 of 1999 : Himachal Pradesh Legislative Assembly Speaker's and Deputy Speaker's Salaries (Second Amendment) Act, 1998
State:
Himachal Pradesh
Himachal Pradesh act 018 of 1999 : The Himachal Pradesh Bus Stand Management and Development Authority Act, 1999
State:
Himachal Pradesh
Date:
3 Nov 1999
Department:
Department of Planning, Economics and Statistics Department
Ministry:
Ministry of Transport
Himachal Pradesh act 014 of 1999 : The Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997
State:
Himachal Pradesh
Date:
19 May 1999
Ministry:
Ministry of Education
Himachal Pradesh act 016 of 1999 : The Himachal Pradesh Taxation (on Certain Goods Carried by Road) Act, 1999
State:
Himachal Pradesh
Date:
5 Oct 1999
Ministry:
Ministry of Excise and Taxation
Himachal pradesh act 014 of 2000 : Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Amendment Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 003 of 2000 : Himachal Pradesh Entertainments Duty (Second Amendment) Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 016 of 2000 : Himachal Pradesh Fire Fighting Services (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 023 of 2000 : Himachal Pradesh Municipal (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 013 of 2000 : Himachal Pradesh General Sales Tax (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 018 of 2000 : Himachal Pradesh Panchayati Raj (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 001 of 2000 : Himachal Pradesh Salaries and Allowances of Ministers (Himachal Pradesh) Amendment, Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 024 of 2000 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 020 of 2000 : Himachal Pradesh Prevention of Specific Corrupt Practices (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 017 of 2000 : Himachal Pradesh Town and Country Planning (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 021 of 2000 : Himachal Pradesh General Sales Tax (Second Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 022 of 2000 : Himachal Pradesh Entertainments Duty (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 007 of 2000 : Himachal Pradesh Ceiling on Land Holdings (Amendment) Act, 1999
State:
Himachal Pradesh
Himachal Pradesh act 012 of 2000 : The Himachal Pradesh Motor Spirit (Taxation of Sales) Repealing Act, 2000
State:
Himachal Pradesh
Date:
23 May 2000
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 019 of 2000 : The Himachal Pradesh Protection of Interests of Depositors (in Financial Establishments) Act, 1999
State:
Himachal Pradesh
Date:
18 Aug 2000
Department:
Department of SKILL DEVELOPMENT, TECHNICAL EDUCATION AND EMPLOYMENT
Ministry:
Ministry of Finance
Himachal pradesh act 021 of 2001 : Himachal Pradesh Motor Vehicles Taxation (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 001 of 2001 : Himachal Pradesh General Sales Tax (Third Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 020 of 2001 : Himachal Pradesh Village Common Lands Vesting and Utilization (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 003 of 2001 : Himachal Pradesh Land Revenue (Amendment) Act, 2000
State:
Himachal Pradesh
Himachal pradesh act 016 of 2001 : Himachal Pradesh Courts (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 022 of 2001 : Himachal Pradesh Panchayati Raj (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 009 of 2001 : Himachal Pradesh Legislative Assembly (Allowances and Pension of Members) Amendment Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 012 of 2001 : Himachal Pradesh Tolls (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 010 of 2001 : Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 014 of 2001 : Himachal Pradesh General Sales Tax (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal pradesh act 004 of 2001 : Himachal Pradesh Panchayati Raj (Second Amendment) Act, 2000
State:
Himachal Pradesh
Himachal Pradesh act 002 of 2001 : The Himachal Pradesh Public Moneys (Recovery of Dues) Act, 2000
State:
Himachal Pradesh
Date:
17 Feb 2001
Ministry:
Ministry of Revenue
Himachal Pradesh act 019 of 2001 : The Himachal Pradesh Maintenance of Parents and Dependants Act, 2001
State:
Himachal Pradesh
Date:
26 Sep 2001
Ministry:
Ministry of Social Justice And Empowerment
Himachal Pradesh act 001 of 2002 : The Himachal Pradesh Infrastructure Development Act, 2001
State:
Himachal Pradesh
Date:
24 Jan 2002
Department:
Department of Labour and Employment Department
Ministry:
Ministry of Finance
Himachal Pradesh act 015 of 2002 : The Himachal Pradesh Tourism Development and Registration Act, 2002
State:
Himachal Pradesh
Date:
28 Jun 2002
Department:
Department of Public Relations Department
Ministry:
Ministry of Tourism
Himachal Pradesh act 13 of 2003 : The Himachal Pradesh Judicial Officers (Pay, Allowances and Conditions of Service) Act, 2003
State:
Himachal Pradesh
Date:
12 Aug 2003
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 020 of 2003 : The HIMACHAL PRADESH ROAD INFRASTRUCTURE PROTECTION ACT, 2002
State:
Himachal Pradesh
Date:
17 Sep 2003
Ministry:
Ministry of Public Works
Himachal Pradesh act 021 of 2003 : The Himachal Pradesh Paramedical Council Act, 2003
State:
Himachal Pradesh
Date:
6 Sep 2003
Department:
Department of Law & Justice Department
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 020 of 2003 : The Himachal Pradesh Road Infrastructure Protection Act, 2002
State:
Himachal Pradesh
Date:
25 Mar 2009
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Public Works
Himachal Pradesh act 009 of 2004 : The Himachal Pradesh Housing and Urban Development Authority Act, 2004
State:
Himachal Pradesh
Department:
Department of Civil Aviation
Ministry:
Ministry of Housing
Himachal Pradesh act 020 of 2005 : The Himachal Pradesh Agricultural and Horticultural Produce Marketing (Development and Regulation) Act, 2005
State:
Himachal Pradesh
Date:
26 May 2005
Department:
Department of Agriculture
Ministry:
Ministry of Agriculture
Himachal Pradesh act 016 of 2005 : The Himachal Pradesh Local Area Development Tax Act, 2005
State:
Himachal Pradesh
Date:
10 May 2005
Ministry:
Ministry of Excise And Taxation
Himachal Pradesh act 014 of 2005 : The Himachal Pradesh Fiscal Responsibility and Budget Management Act, 2005
State:
Himachal Pradesh
Date:
21 Apr 2005
Department:
Department of Ports and Transport Department
Ministry:
Ministry of Finance
Himachal Pradesh act 031 of 2005 : The Himachal Pradesh Ground Water (Regulation and Control of Development and Management) Act, 2005
State:
Himachal Pradesh
Department:
Department of Home
Ministry:
Ministry of Jal Shakti
Himachal Pradesh act 012 of 2005 : The Himachal Pradesh Value Added Tax Act, 2005
State:
Himachal Pradesh
Date:
31 Mar 2005
Department:
Department of Law
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 16 of 2006 : The Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
State:
Himachal Pradesh
Date:
19 Sep 2006
Department:
Department of Education Department
Ministry:
Ministry of Education
Himachal Pradesh act 025 of 2006 : The Himachal Pradesh Societies Registration Act, 2006
State:
Himachal Pradesh
Date:
26 Oct 2006
Department:
Department of Superintendent Engineer, PWD, Daman
Ministry:
Ministry of Cooperation
Himachal Pradesh act 004 of 2006 : The Himachal Pradesh Private Unaided Dental Colleges (Regulation of Admission and Fixation of Fee for the academic year 2003-2004) Act, 2006
State:
Himachal Pradesh
Date:
8 Mar 2006
Department:
Department of Trasnport
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 024 of 2006 : The Himachal Pradesh Public Records Act, 2006
State:
Himachal Pradesh
Date:
19 Oct 2006
Department:
Department of Panchayati Raj Department, Government of Jharkhand
Ministry:
Ministry of Language, Art and Culture
Himachal Pradesh act 003 of 2006 : The The Himachal Pradesh Subordinate Courts’ Employees (Pay, Allowances and other Conditions of Service) Act, 2005
State:
Himachal Pradesh
Date:
7 Feb 2006
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 001 of 2006 : The Himachal Pradesh Tax on Professions, Trades, Callings and Employments (Repeal) Act, 2005
State:
Himachal Pradesh
Date:
7 Feb 2006
Department:
Department of Finance Department
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 005 of 2007 : The Himachal Pradesh Freedom of Religion Act, 2006
State:
Himachal Pradesh
Date:
19 Feb 2007
Department:
Department of Higher Education Department
Ministry:
Ministry of Home
Himachal Pradesh act 022 of 2007 : The Himachal Pradesh Lifts Act, 2007
State:
Himachal Pradesh
Date:
6 Oct 2007
Department:
Department of LAW AND LEGISLATIVE AFFAIRS
Ministry:
Ministry of Public Works
Himachal Pradesh act 001 of 2007 : The Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges and Amenities) Act, 2006
State:
Himachal Pradesh
Date:
24 Jan 2007
Department:
Department of Labour Employment Training & Factories Department
Ministry:
Ministry of General Administration
Himachal Pradesh act 017 of 2007 : The Himachal Pradesh Police Act, 2007
State:
Himachal Pradesh
Date:
26 Sep 2007
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 14 of 2008 : The Himachal Pradesh Administrative Tribunal (Transfer of Decided and Pending Cases and Applications) Act, 2008
State:
Himachal Pradesh
Date:
3 Oct 2010
Department:
Department of Personnel
Ministry:
Ministry of Revenue
Himachal Pradesh act 016 of 2008 : The Himachal Pradesh Technical and Vocational Educational Institutions (Regulation of Admission and Fixation of Fee) Act , 2008
State:
Himachal Pradesh
Date:
7 Oct 2008
Department:
Department of Revenue
Ministry:
Ministry of Technical Education
Himachal Pradesh act 014 of 2008 : The Himachal Pradesh Administrative Tribunal (transfer of decided and pending cases and applications) Act, 2008
State:
Himachal Pradesh
Date:
4 Oct 2008
Department:
Department of Personnel
Ministry:
Ministry of Personnel
Himachal Pradesh act 012 of 2009 : The Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009
State:
Himachal Pradesh
Date:
11 Sep 2009
Department:
Department of Finance Department
Ministry:
Ministry of Education
Himachal Pradesh act 009 of 2009 : The Himachal Pradesh Sports (Registration, Recognition and Regulation of Associations) Repeal Act, 2009
State:
Himachal Pradesh
Date:
30 Mar 2009
Department:
Department of Culture
Ministry:
Ministry of Youth Services and Sports
Himachal Pradesh act 013 of 2009 : The Himachal Pradesh Electricity (Duty) Act, 2009
State:
Himachal Pradesh
Date:
22 Sep 2009
Department:
Department of Finance Department
Ministry:
Ministry of MPP and Power
Himachal Pradesh act 011 of 2009 : The Himachal Pradesh Municipality Disclosure Act, 2009
State:
Himachal Pradesh
Date:
31 Mar 2009
Department:
Department of Information Technology Department
Ministry:
Ministry of Urban Development
Himachal Pradesh act 004 of 2010 : The Himachal Pradesh Prohibition of Smoking and Non-Smokers Health Protection (Repeal) Act, 2009
State:
Himachal Pradesh
Date:
19 Feb 2010
Department:
Department of REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 034 of 2011 : The Himachal Pradesh Public Services Guarantee Act, 2011
State:
Himachal Pradesh
Date:
23 Sep 2011
Department:
Department of Home
Ministry:
Ministry of Administrative Reforms
Himachal Pradesh act 040 of 2011 : The Himachal Pradesh Pre-emption (Repeal) Act, 2011
State:
Himachal Pradesh
Date:
29 Sep 2011
Department:
Department of Finance (Budget) Department
Ministry:
Ministry of Revenue
Himachal Pradesh act 016 of 2011 : The Himachal Pradesh Para-veterinary Council Act, 2010
State:
Himachal Pradesh
Date:
5 Oct 2010
Department:
Department of Revenue Department
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 015 of 2011 : The Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010
State:
Himachal Pradesh
Date:
7 Feb 2011
Department:
Department of Law
Ministry:
Ministry of Education
Himachal Pradesh act 027 of 2011 : The Himachal Pradesh Abolition of Payment of Haq-Chuharam Act, 2011
State:
Himachal Pradesh
Date:
27 Apr 2011
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Revenue
Himachal Pradesh act 033 of 2012 : The Himachal Pradesh Excise Act, 2011
State:
Himachal Pradesh
Date:
18 Aug 2012
Department:
Department of Social Welfare Department, Daman
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 040 of 2013 : The Himachal Pradesh Private Clinical Establishments (Registration and Regulation) Repeal Act, 2013
State:
Himachal Pradesh
Date:
7 Jun 2013
Department:
Department of URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 023 of 2015 : The Himachal Pradesh Lokayukta Act, 2014
State:
Himachal Pradesh
Date:
30 Jun 2015
Department:
Department of Vigilance
Ministry:
Ministry of Home
Himachal Pradesh act 028 of 2015 : The Himachal Pradesh Advocate's Clerks Welfare Fund Act, 2015
State:
Himachal Pradesh
Date:
20 Oct 2015
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Ministry:
Ministry of Law
Himachal Pradesh act 002 of 2015 : The Himachal Pradesh Technical University Act, 2014
State:
Himachal Pradesh
Date:
23 Jan 2015
Department:
Department of WATER RESOURCES DEPARTMENT
Ministry:
Ministry of Technical Education
Himachal Pradesh act 029 of 2015 : The Himachal PradeshFruit Nurseries Registration and Regulation Act, 2015
State:
Himachal Pradesh
Department:
Department of Personnel
Ministry:
Ministry of Horticulture
Himachal Pradesh act 005 of 2015 : The Himachal Pradesh Electricity Distribution Management Responsibility Act, 2014
State:
Himachal Pradesh
Date:
22 Jan 2015
Department:
Department of Law and Judicial Department
Ministry:
Ministry of MPP and Power
Himachal Pradesh act 016 of 2016 : The Himachal Pradesh National Law University, 2016
State:
Himachal Pradesh
Date:
1 Oct 2016
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 017 of 2016 : The Himachal Pradesh Prohibition of Sale of Loose Cigarettes and Beedies and Regulation of Retail Business of Cigarettes and Other Tobacco Products Act, 2016
State:
Himachal Pradesh
Date:
7 Oct 2016
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 010 of 2017 : The Himachal Pradesh Goods and Services Tax Act, 2017
State:
Himachal Pradesh
Date:
23 Jun 2017
Ministry:
Ministry of Excise and Taxation
Himachal Pradesh act 013 of 2017 : The Himachal Pradesh Repealing Act, 2017
State:
Himachal Pradesh
Department:
Department of Civil Aviation
Ministry:
Ministry of Finance
Himachal Pradesh act 011 of 2017 : The HIMACHAL PRADESH UNIVERSITY OF HEALTH SCIENCES ACT, 2017
State:
Himachal Pradesh
Date:
21 Sep 2017
Ministry:
Ministry of Health and Family Welfare
Himachal Pradesh act 009 of 2018 : The Himachal Pradesh Public Service Commission (Additional Functions) Act, 2018
State:
Himachal Pradesh
Department:
Department of Personnel
Ministry:
Ministry of Personnel
Himachal Pradesh act 005 of 2018 : The Himachal Pradesh Single Window (Investment, Promotion and Facilitation) Act, 2018
State:
Himachal Pradesh
Date:
24 May 2018
Ministry:
Ministry of Industries
Himachal Pradesh act 005 of 2019 : The HIMACHAL PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2019
State:
Himachal Pradesh
Date:
29 Mar 2019
Ministry:
Ministry of Finance
Himachal Pradesh act 011 of 2019 : The HIMACHAL PRADESH REPEALING ACT, 2019
State:
Himachal Pradesh
Date:
6 Nov 2019
Department:
Department of Law English Wing
Ministry:
Ministry of Law
Himachal Pradesh act 013 of 2019 : The Himachal Pradesh Freedom of Religion Act, 2019
State:
Himachal Pradesh
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 012 of 2019 : The Himachal Pradesh Administrative Tribunal (Transfer of Decided cases and Pending Applications) Act, 2019
State:
Himachal Pradesh
Department:
Department of Personnel
Ministry:
Ministry of Personnel
Himachal Pradesh act 003 of 2019 : The Himachal Pradesh State Higher Education Council (Establishment and Regulation) Act, 2018
State:
Himachal Pradesh
Department:
Department of Labour and Skills
Ministry:
Ministry of Education
Himachal Pradesh act 002 of 2019 : The Himachal Pradesh Gauvansh Sanrakshan and Samvardhan Act, 2018
State:
Himachal Pradesh
Department:
Department of Labour and Skills
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 007 of 2019 : The HIMACHAL PRADESH BOVINE BREEDING ACT, 2019
State:
Himachal Pradesh
Date:
24 Apr 2019
Ministry:
Ministry of Animal Husbandry
Himachal Pradesh act 001 of 2020 : The Himachal Pradesh Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
State:
Himachal Pradesh
Department:
Department of Local Self Government
Ministry:
Ministry of Industries
Himachal Pradesh act 005 of 2021 : The HIMACHAL PRADESH LOKTANTRA PRAHRI SAMMAN ACT, 2021
State:
Himachal Pradesh
Date:
6 May 2021
Ministry:
Ministry of General Administration
Himachal Pradesh act 009 of 2022 : The HIMACHAL PRADESH SLUM DWELLERS PROPERIETARY RIGHTS ACT 2022
State:
Himachal Pradesh
Date:
19 Apr 2022
Ministry:
Ministry of Urban Development
Himachal Pradesh act 002 of 2022 : The HIMACHAL PRADESH ABADI DEH (RECORD OF RIGHTS) ACT, 2021
State:
Himachal Pradesh
Date:
2 Feb 2022
Ministry:
Ministry of Revenue
Himachal Pradesh act 007 of 2023 : The Himachal Pradesh Water Cess On Hydropower Generation Act, 2023
State:
Himachal Pradesh
Date:
10 Mar 2023
Ministry:
Ministry of Jal Shakti
Himachal Pradesh act 023 of 2025 : The Himachal Pradesh Recruitment And Conditions Of Service Of Government Employees Act, 2024
State:
Himachal Pradesh
Date:
20 Feb 2025
Department:
Department of Personnel
Ministry:
Ministry of Personnel
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