Tamil Nadu act 024 of 1981 : The Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980

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  • Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
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1981 : T.N. Act 241 Conv;lacial Crops Asscssi. lent 17 7 (Repeal)

TAMIL NADU ACT NO. 24 OF 1981.* THE TAMIL NADU COMMERCIAL CROPS ASSESS-

MENT (REPZAL) P-CT 1980.

[Received the assent of tlze Pr"esia'el;t on ihe 23rd April 1981, JirsrpubZIj.hed in the Tarnil Nadu Gcvernrn~iit Ci;:ze~!y Sxtraordinary on the 25th April 1981(Cltit;tirai 13, Thlrit- mathi-20 1 2-Th iruvallz~var Aandu).j

An Act to repeal the Tamil Nadu Commercial Crops Asses,- ment Act, 19'76.

BE it enacted by the Legislature of ths S r i ~ t ~ of Tamil Nadu in the Thirty-second Year of the Republic of India as fallow* a-

1. (1) This Act may be called the Tamil Nadu C9m- Short title and mercial arops Assessment (Repeal) Act, 1980. commencement.

(2) It shall be deemed to have come into f ~ r c e on the 1st day of July 1976.

2. The Tamil %du commercial Crops Assessment Repeal of Presi- Act, 1976 (President's Act 5 of 1976), is hereby repealed. dent's 1976. Act 5 of

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*For Statement of Objects and Reaso~~s, see Tarnil Ndid Chvcv.~- ment Gazette Extraordinary, dated the 28th Junc 19SO, Pi~i-t IF!- Section 1, pages 108-109.

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