Punjab act 014 of 2018 : The Salaries and Allowances of Deputy Ministers Punjab(Amendment) Act 2018 14 of 2018

Department
  • Department of Finance

PUNJAB GOVT. GAZ. (EXTRA), APRIL 27, 2018 73 (VYSK 7, 1940 SAKA)

PART | oo GOVERNMENT OF PUNJAB

DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB NOTIFICATION

The 27th April, 2018 No. 15-Leg./2018.-The following Act of the Le Punjab received the assent of the Gov

2018, is hereby published for general

gislature of the State of mor of Punjab on the 20th day of April, information:- THE SALARIES AND ALLOWANCE | S OF DEPUTY MINISTERS, PUNJAB (AMENDME NT) ACT, 2018.

(Punjab Act No. 14 of 2018)

AN

ACT

further to amend t he Salaries and Allowances of Deputy Ministers, Punjab Act, 1956.

BE it enacted b Year of the Republi

itle and l. (1) This Act may be called the Salaries and Allowances of Deputy Short tte and Ministers, Punjab (Amendment) Act, 2018. |

(2) Publicatio

y the Legislature of the State of Punjab in the Sixty-ninth c of India as follows:-

. it:

It shall come into force on and with effect from the date of its n in the Official Gazette.

sos f .s “ t, 1956, Omission o 2. Inthe Salaries and Allowances of Deputy Ministers, Punjab Ac Punjab haz Section 7-A shall be omitted.

of 1956. VIVEK PURI, ob

Secretary to Government of soa nine

Department of Legal and Legislative

1495/04-2018/Pb, Govt. Press, S.A.S. Nagar -