PUNJAB GOVT. GAZ. (EXTRA), APRIL 27, 2018 73 (VYSK 7, 1940 SAKA)
PART | oo GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB NOTIFICATION
The 27th April, 2018 No. 15-Leg./2018.-The following Act of the Le Punjab received the assent of the Gov
2018, is hereby published for general
gislature of the State of mor of Punjab on the 20th day of April, information:- THE SALARIES AND ALLOWANCE | S OF DEPUTY MINISTERS, PUNJAB (AMENDME NT) ACT, 2018.
(Punjab Act No. 14 of 2018)
AN
ACT
further to amend t he Salaries and Allowances of Deputy Ministers, Punjab Act, 1956.
BE it enacted b Year of the Republi
itle and l. (1) This Act may be called the Salaries and Allowances of Deputy Short tte and Ministers, Punjab (Amendment) Act, 2018. |
(2) Publicatio
y the Legislature of the State of Punjab in the Sixty-ninth c of India as follows:-
. it:
It shall come into force on and with effect from the date of its n in the Official Gazette.
sos f .s “ t, 1956, Omission o 2. Inthe Salaries and Allowances of Deputy Ministers, Punjab Ac Punjab haz Section 7-A shall be omitted.
of 1956. VIVEK PURI, ob
Secretary to Government of soa nine
Department of Legal and Legislative
1495/04-2018/Pb, Govt. Press, S.A.S. Nagar -