Tamil Nadu act 013 of 2023 : The Tamil Nadu Repealing (Second) Act, 2023.

THE TAMIL NADU REPEALING (SECOND) ACT, 2023.

ACT NO. 13 OF 2023.

Arrangement of sections

1. Short title.

2. Repeal of certain enactments.

3. Savings.

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THE TAMIL NADU REPEALING (SECOND) ACT, 2023.

ACT NO. 13 OF 2023.

[3^rd MAY 2023]

An Act to repeal certain enactments WHEREAS it is expedient that the enactments specified in the Schedule which are spent or have otherwise become obsolete, or have ceased to be in force otherwise than by expressed specific repeal, should be expressly and specifically repealed;

BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy-fourth Year of the Republic of India as follows:—

1. Short title and commencement.— (1) This Act may be called the Tamil Nadu Repealing (Second) Act, 2023.

(2) It shall come into force on such date as the State Government may, by notification, appoint.

2. Repeal of certain enactments.— The enactments specified in the Schedule are hereby repealed.

3. Savings.— The repeal by this Act of any enactment shall not aff ect any other enactment in which the repealed enactment has been applied, incorporated or referred to; and this Act shall not affect the validity, invalidity, effect or consequences of anything already done or suffered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing;

nor shall this Act affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed or recognised or derived by, in or from any enactment hereby repealed; nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, offi ce, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force.

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THE SCHEDULE

REPEALS (See section 2) S. No. Year Number Short Title

(1) (2) (3) (4)

President's Acts

1. 1976 12 The Tamil Nadu General Clauses (Amendment) Act, 1976

2. 1976 18 The Tamil Nadu Cultivating Tenants Protection (Amendment) Act,

1976.

3. 1976 39 The Chennai City Police (Amendment) Act, 1976.

4. 1977 3 The Tamil Nadu Debt Relief Laws (Amendment) Act, 1977.

5. 1988 3 The Dr. M.G.R. Medical University, Tamil Nadu, (Amendment) Act,

1988.

6. 1988 13 The Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Amendment Act, 1988. Tamil Nadu Acts

7. 1973 30 The Tamil Nadu Private Electricity Supply Undertakings (Acquisition) Act, 1973.

8. 1975 4 The Chennai City Police and Tamil Nadu Towns Nuisances (Amendment) Act, 1974.

9. 1975 17 The Chennai City Police (Amendment) Act, 1975.

10. 1975 30 The Tamil Nadu Towns Nuisances (Amendment) Act, 1975.

11. 1975 35 The Tamil Nadu Payment of Salaries (Amendment) Act, 1975.

12. 1975 37 The Tamil Nadu Homoeopathy System of Medicine and Practitioners of Homoeopathy (Amendment) Act, 1975.

13. 1975 46 The Tamil Nadu Educational Institutions (Temporary Control of Property) Amendment and Validation Act, 1975.

14. 1975 50 The Tamil Nadu Private Electricity Supply Undertakings (Acquisition) Amendment Act, 1975.

15. 1977 1 The Tamil Nadu Debt Relief Laws (Second Amendment) Act, 1977.

16. 1977 10 The Chennai University (Amendment) Act, 1977.

17. 1978 2 The Tamil Nadu Debt Relief Laws (Amendment) Act, 1978.

18. 1978 32 The Tamil Nadu Prohibition (Amendment) Act, 1978.

19. 1979 15 The Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 1979.

20. 1979 42 The Chennai University and Madurai-Kamaraj University (Amendment) Act, 1979.

21. 1979 45 The Tamil Nadu Forest (Amendment) Act, 1979.

22. 1979 63 The Chennai City Police (Amendment) Act, 1979.

23. 1980 7 The Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Amendment) Act, 1979.

24. 1980 9 The Chennai University and Madurai-Kamaraj University (Second Amendment) Act,1979.

25. 1980 10 The Tamil Nadu Payment of Salaries (Amendment) Act, 1980.

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