GOVERNMENT OF TRIPURA
LAW DEPARTMENT
Secretariat : Agartala NO.F.8(18)-Law/Leg-I/2022 Dated, Agartala the 18th November, 2022.
NOTIFICATION
No.1834 Registered No. N. E. 930.
TRIPURA GAZETTE
Published by Authority
EXTRAORDINARY ISSUE
Agartala, Tuesday, November 22, 2022 A. D., Agrahayana 1, 1944 S. E. PART--III-- Acts of Tripura Legislature.
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THE TRIPURA ACT NO. 13 OF 2022.
ACT, 2022.
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ACT
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Sd/-
(BISWAJIT PALIT)
L.R. & Secretary, Law Government of Tripura Printed at the Tripura Government Press, Agartala.
