nate
6
19587.” |
[tl wor lena. Joo January, 1955;
: Ben, Act
West Bengal Act XXIX of 1953 = > THE WEST BENGAL GOUNCIL OF MEDICAL REGIS-
TRATION (EXTENSION OF TERM OF OFFICE OF MEMBERS) AGT, 1953.
f Passed by the West Bengal Legislature. ]
[Assent of the President was first published in the Calcutta Gazette, , fer 2
. Et : . netraordinary, of the 21st’ December, 1953.)
An Act to provide for the eatension of the term of office of
members of the West Bengal Council of Medical
’ Registration. ~ . {
' “Wumrnas it is expedient to provide for the extension of the | | term of office of the members of the West Bengal Council of, -
Medical Registration established under section 8 of the Bengal .
Medical Act, 1914, for a further period up to the 14th day of ©
“Tt is hereby enacted as follows :—~
1, (2 This Act may. be called the West Bengal Council Short tite. ip and 7 4
of Medical Registration (Extension of Term of Office o Members) Act, 195d.
-% * (@) It extends to the whole of West Bengal. . . . Ss
2. Notwithstanding anything contained in any other law Extension... “Hh for the time being in force, the term of office of ‘the members. ofterm. (1
of the West Bengal Council of Medical Registration holding — .
such office immediately before the commencement of this Act." - | .shall extend up to the 14th day of January; 1955. .
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extent, 97."
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