West Bengal act 011 of 1992 : The West Bengal Appropriation ( No. 2 ) Act, 1992

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GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative

West Bengal Act XI of 1992

THE WEST BENGAL APPROPRIATION (NO. 2)

ACT, 1992.

[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th June, 1992.]

[29th June, 1992.]

An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1993.

WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty- first day of March, 1993;

It is hereby enacted in the Forty-third Year of the Republic of India, by the Legislature of West Bengal, as follows:-

1. (1) This Act may be called the West Bengal Appropriation Short title. (No. 2) Act, 1992.

2. From and out of the Consolidated Fund of West Bengal there Issue of Rs. may be paid and applied sums not exceeding those specified in 89,66,29,42,000 out of the column 3 of the Schedule amounting in the aggregate [inclusive of the Consoli- West Ben. sums specified in column 3 of the Schedule to the West Bengal dated Fund Act III of of WeSt

1992. Appropriation (Vote on Account) Act, 1992] to the sum of rupees eight Bengal for thousand nine hundred sixty-six crores twenty-nine lakhs and forty-two the year 1992-93. thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1993, in respect of the services and purposes specified in column 2 of the Schedule.

3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for the tion. services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1993.

111

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

SCHEDULE.

(See sections 2 and 3.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

A—General Services

(a) Organs of State 2011—State Legislature 3,84,48,000 2,92,000 3,87,40,000 Serial 2 2012—Governor 96,10,000 96,10,000 3 2013—Council of Ministers 1,07,25,000 1,07,25,000 4 2014—Administration of Justice 29,03,76,000 7,41,95,000 36,45,71,000 5 2015—Elections 8,85,50,000 4,000 8,85,54,000

(b) Fiscal Services

(i) Collection of Taxes on Income and Expenditure

6 2020—Collection of Taxes on Income and Expenditure. 2,34,98,000 2,000 2,35,00,000

(ii) Collection of Taxes on Property and Capital Transaction

2029—Land Revenue 92,86,84,000 1,00,000 92,87,84,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

7 Services

(i) Capital Account of General Economic Services

5475—Capital Outlay on Other General Economic Services. 1,06,30,000 1,06,30,000 Total 93,93,14,000 1,00,000 93,94,14,000

112

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 2030—Stamps and Registrations . . 2035—Collection of Other Taxes on Property and Capital Transactions. (iii) Collection of Taxes on Commodities and Services 2039—State Excise 2040 Sales Tax 2041—Taxes on Vehicles 2045—Other Taxes and Duties on Commodities and Services. (iv) Other Fiscal Services 2047—Other Fiscal Services (c) Interest Payment and Servicing of Debt 2049—Interest Payments (d) Administrative Services 2051—Public Service Commission . . 2052—Secretariat—General Services . . 2053—District Administration 2054—Treasury and Accounts Administration.
Rs. 15,33,83,000 19,62,000 13,44,41,000 20,61,00,000 3,43,39,000 7,81,48,000 3,89,25,000 42,00,000 22,85,96,000 22,26,60,000 14,26,15,000 Rs. 9,69,50,90,000 1,84,10,000

(b) Fiscal Services

(ii) Collection of Taxes on Property and Capital Transactions

8 2030—Stamps and Registrations . . 15,33,83,000 15,33,83,000 9 2035—Collection of Other Taxes on

Property and Capital Transactions. 19,62,000 19,62,000

(iii) Collection of Taxes on Commodities and Services 10 2039—State Excise 13,44,41,000 13,44,41,000 11 2040 Sales Tax 20,61,00,000 20,61,00,000 12 2041—Taxes on Vehicles 3,43,39,000 3,43,39,000 13 2045—Other Taxes and Duties on

Commodities and Services. 7,81,48,000 7,81,48,000

(iv) Other Fiscal Services 14 2047—Other Fiscal Services 3,89,25,000 3,89,25,000

(c) Interest Payment and Servicing of Debt

16 2049—Interest Payments 42,00,000 9,69,50,90,000 9,69,92,90,000

(d) Administrative Services ierial 17 2051—Public Service Commission . . 1,84,10,000 1,84,10,000 18 2052—Secretariat—General Services . . 22,85,96,000 22,85,96,000 19 2053—District Administration 22,26,60,000 22,26,60,000 20 2054—Treasury and Accounts

Administration. 14,26,15,000 14,26,15,000

113

The West Bengal Appropriation(No. 2) Act„1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

21 2055—Police 3,48,94,50,000 3,48,94,50,000

22 2056—Jails 24,16,12,000 24,16,12,000

24 2058—Stationery and Printing 10,37,00,000 10,37,00,000 — 2059—Public Works .. 1,00,41,36,000 2,12,67,000 1,02,54,03,000 Public Works under Functional

Heads

B—Social Services

(a) Education, Sports, Art and Culture

2202—General Education (Buildings) .. 65,000 65,000 2205—Art and Culture (Buildings) .. 68,00,000 68,00,000

(b) Health and Family Welfare 25 2210—Medical and Public Health (Excluding Public Health) (Buildings). 40,000 40,000

(c) Water Supply, Sanitation, Housing and Urban Development

2216—Housing (Buildings) 4,73,40,000 4,73,40,000

(f) Labour and Labour Welfare 2230—Labour and Employment (Buildings). 20,000 20,000

(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Buildings). 1,10,000 1,10,000

114

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

C—Economic Services

(e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) .. 10,000 10,000 2403—Animal Husbandry (Buildings).. 13,000 13,000 2404—Dairy Development (Buildings) 8,000 8,000 2406—Forestry and Wild Life (Zoo-

logical Park and Lloyd Botanic

Garden, Darjeeling) (Buildings). 5,000 5,000 2408—Food, Storage and Warehousing (Buildings). 1,15,000 1,15,000

(1) Industry and Minerals 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 15,000 15,00( 2853—Non-Ferrous Mining and

25 Metallurgical Industries (Buildings). 70,00,000 70,00,00(

U) General Economic Services 3475—Other General Economic Services (Buildings). .. 2,00,000 2,00,00( Capital Expenditure Outside the Revenue Account

A—Capital Account of General

Services

4059—Capital Outlay on Public Works 16,99,74,000 8,00,000 17,07,74,00( Capital Outlay on Public Works

under Functional Heads

B—Capital Account of Social Services

(a) Education, Sports, Art and Culture

4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). 16,79,90,000 16,79,90,001

115

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). 4211—Capital Outlay on Family Welfare (Buildings). (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing (Buildings). (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity (Buildings). (h) Others 4250—Capital Outlay on Other Social Services (Buildings). C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan) (Buildings).
Rs. i 18,50,35,000 7,65,000 17,76,42,000 2,24,72,000 12,00,000 70,00,000 1,79,50,000 10,00,000 Rs.

Public Health (Excluding Public

Health) (Buildings). 18,50,35,000 18,50,35,000

4210—Capital Outlay on Medical and

Public Health (Public Health)

(Buildings). 7,65,000 7,65,000

4211—Capital Outlay on Family

Welfare (Buildings). 17,76,42,000 17,76,42,000

(c) Water Supply, Sanitation, Housing and Urban Development

4216—Capital Outlay on Housing (Buildings). 2,24,72,000 2,24,72,000 25 (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity (Buildings). 12,00,000 12,00,000

(h) Others 4250—Capital Outlay on Other Social Services (Buildings). 70,00,000 70,00,000 C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 1,79,50,000 1,79,50,000 4403—Capital Outlay on Animal

Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan) (Buildings). 10,00,000 10,00,000

116

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 T 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

4404 Capital Outlay on Dairy

Development (Excluding Public

Undertakings)(Buildings). 45,00,000 45,00,000 4408—Capital Outlay on Food, Storage

and Warehousing (Excluding Public

Undertakings)(Buildings). 61,65,000 61,65,000

(b) Capital Account of Rural Development

4515—Capital Outlay on Other Rural Development Programmes (Panchayati Raj) (Buildings). 10,50,000 10,50,000 25 (f) Capital Account of Industry and Minerals

4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 30,65,000 30,65,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan) (Buildings). 50,000 50,000

4885—Other Capital Outlay on Industry and Minerals (Excluding Public

Undertakings and Closed and Sick _ Industries) (Buildings). 1,30,000

1,30,000

Total 1,83,18,65,000 2,20,67,000 1,85,39,32,000

117

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

A—General Services

(d) Administrative Services 26 2070 Other Administrative Services (Fire Protection and Control). 17,00,80,000 17,00,80,000 27 2070—Other Administrative Services

(Excluding Fire Protection and

Control). 62,23,14,000 62,23,14,000

REVENUE ACCOUNT

A—General Services

(a) Pension and Miscellaneous General Services

28 2071—Pensions and Other Retirement Benefits. 2,17,06,74,000 1,00,000 2,17,07,74,000 29 2075—Miscellaneous General Services. 5,60,77,000 5,60,77,000

REVENUE ACCOUNT

B—Social Services

(a) Education, Sports, Art and Culture

2202—General Education 17,30,17,02,000 17,30,17,02,000 2203—Technical Education 30,45,00,000 30,45,00,000 2205—Art and Culture 7,63,70,000 7,63,70,000

30 Capital Expenditure Outside the Revenue Account

F—Loans and Advances

6202—Loans for Education, Sports, Art _ and Culture. 30,10,000 30,10,000 Total 17,68,55,82,000 17,68,55,82,000

118

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B--Social Services

(a) Education, Sports, Art and Culture

31 2204—Sports and Youth Services 21,18,78,000 21,18,78,000

(b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). 3,42,60,06,000 3,42,60,06,000 Capital Expenditure Outside the

Revenue Account

32 B—Capital Account of Social Services

(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health). 50,00,000 50,00,000 —

Total 3,43,10,06,000 3,43,10,06,000

REVENUE ACCOUNT

B—Social Services

(b) Health and Family Welfare • . 33 2210—Medical and Public Health (Public Health). 62,17,29,000 62,17,29,000 34 2211—Family Welfare 59,59,69,000 59,59,69,000

(c) Water Supply, Sanitation, Housing and Urban Development

_

2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 90,78,10,000 90,78,10,000 Capital Expenditure Outside the

35 Revenue Account F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution) 18,00,000

18,00,000

Total 90,96,10,000 90,96,10,000

119

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B—Social Services

(c) Water Supply, Sanitation, Housing _ and Urban Development

2216—Housing 18,74,66,000 52,000 18,75,18,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development

4216—Capital Outlay on Housing . 14,34,05,000 14,34,05,000 _ F—Loans and Advances

6216—Loans for Housing

_ 65,00,000 65,00,000

Total 33,73,71,000 52,000 33,74,23,000

REVENUE ACCOUNT

• B—Social Services

(c) Water Supply, Sanitation, _ Housing and Urban Development 2217—Urban Development 1,67,45,35,000 1,67,45,35,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development

4217—Capital Outlay on Urban

Development. 3,59,00,000 3,59,00,000 F—Loans and Advances .

6217—Loans for Urban Development

— 26,02,00,000 26,02,00,000

Total .. 1,97,06,35,000 1,97,06,35,000

120

The West Bengal Appropriation (No. 2) Act, 1992. XI of 19921

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B—Social Services

(d) Information and Broadcasting _

2220—Information and Publicity .. 14,56,23,000 14,56,23,000 Capital Expenditure Outside the

Revenue Account

B—Capital Account of Social Services

38 (d) Information and Broadcasting

4220—Capital Outlay on Information

and Publicity. 23,60,000 23,60,000

F—Loans and Advances

6220—Loans for Information and

— Publicity. 1,76,00,000 1,76,00,000

Total 16,55,83,000 16,55,83,000

REVENUE ACCOUNT

B—Social Services

(f) Labour and Labour Welfare 39 2230—Labour and Employment 35,25,97,000 35,25,97,000

(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). 33,28,73,000 2,00,00,000 35,28,73,000 Capital Expenditure Outside the

40 Revenue Account F—Loans and Advances 6235—Loans for Social Security and _ Welfare (Rehabilitation). 60,00,000 60,00,000 Total 33,88,73,000 2,00,00,000 35,88,73,000

121

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

B—Social Services

(a) Education, Sports, Art and Culture T 2202—General Education (Tribal Areas Sub-Plan). 10,85,54,000 10,85,54,000 2201 Sports and Youth Services (Tribal Areas Sub-Plan). 10,00,000 10,00,000

(b) Health and Family Welfare 2210—Medical and Public Health Excluding Public Health) (Tribal Areas Sub-Plan). 1,59,32,000 1,59,32,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 31,99,000 31,99,000

(c) Water Supply, Sanitation, Housing and Urban Development

41 2215—Water Supply and Sanitation (Excluding Prevention of Mr and Water Pollution) (Tribal Areas Sub-Plan). 2,10,00,000 2,10,00,000

(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes

2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 90,86,36,000 90,86,36,000

(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 43,30,000 43,30,000 2250—Other Social Services (Tribal Areas Sub-Plan): 2,000 2,000

122

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

C—Economic Services

(a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). 2,56,80,000 2,56,80,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). 65,00,000 65,00,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). 40,00,000 40,00,000

2405—Fisheries (Tribal Areas Sub-Plan) 64,00,000 64,00,000 2406—Forestry and Wild Life (Exclu-

ding Zoological Park and Lloyd

Botanic Garden, Darjeeling) (Tribal

41 Areas Sub-Plan). 5,98,00,000 5,98,00,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 4,37,000 4,37,000 2425—Co-operation (Tribal Areas Sub-Plan). 34,27,000 34,27,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). 5,00,000 5,00,000

(b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 1,04,00,000 1,04,00,000 2515—Other Rural Development Progra-

mmes (Community Development)

(Tribal Areas Sub-Plan). 3,00,000 3,00,000

(c) Special Areas Programmes 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 5,87,47,000 5,87,47,000

(d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 1,24,95,000 1,24,95,000

123

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 90,80,000 90,80,000 Capital Expenditure Outside the Revenue Account

B—Capital Account of Social Services

(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan. 72,25,000 72,25,000

(e) Welfare of Scheduled' Castes, Scheduled Tribes and Other

41 Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 9,47,00,000 9,47,00,000

(h) Others 4250—Capital Account of Other Social Services (Tribal Areas Sub-Plan). 4,000 4,000 C—Capital Account of Economic

Services

(a) Capital Account of Agriculture and Allied Activities

4401—Capital Outlay on Crop Husban- dry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 4,00,000 4,00,000 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). 15,14,000 15,14,000 4435—Capital Outlay on Other Agri- cultural Programmes (Tribal Areas Sub-Plan). 6,00,000 6,00,000

124

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(d) Capital Account of Irrigation and Flood Control

4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). 1,95,82,000 1,95,82,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). 12,50,000 12,50,000

(f) Capital Account of Industry and Minerals

4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,80,000 1,80,000

(g) Capital Account of Transport 5054—Capital Outlay of Roads and

41 Bridges (Tribal Areas Sub-Plan). 4,06,45,000 4,06,45,000 F—Loans and Advances

6225—Loans for Welfare of Scheduled

Castes, Scheduled Tribes and Other

Backward Classes. 42,41,000 42,41,000

6250—Loans for Other Social Services

(Tribal Areas Sub-Plan). 2,000 2,000

6425—Loans for Co-operation (Tribal

Areas Sub-Plan). 5,46,000 5,46,000

6575—Loans for Other Special Areas

Programmes (Tribal Areas Sub-Plan). 3,00,000 3,00,000 6851—Loans for Village and Small

Industries (Excluding Public Under-

takings) (Tribal Areas Sub-Plan). 2,50,000 2,50,000 Total . 1,43,18,58,000 1,43,18,58,000

125

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

I 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). 2236—Nutrition 2245—Relief on account on Natural Calamities. (h) Others 2251—Secretariat Social Services 2250—Other Social Services . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services F—Loans and Advances 6250—Loans for Other Social Services Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings).
Rs. 93,55,24,000 6,81,95,000 80,00,00,000 8,03,08,000 Rs.

(g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). 93,55,24,000 93,55,24,000 43 2236—Nutrition 6,81,95,000 6,81,95,000 44 2245—Relief on account on Natural Calamities. 80,00,00,000 80,00,00,000

(h) Others 45 2251—Secretariat Social Services 8,03,08,000 8,03,08,000 2250—Other Social Services . 3,67,69,000 3,67,69,000 Capital Expenditure Outside the

Revenue Account

46 B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services 5,42,86,000 5,42,86,000 F—Loans and Advances

— 6250—Loans for Other Social Services 87,00,000 87,00,000 Total 9,97,55,000 9,97,55,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2401—Crop Husbandry 1,08,23,89,000 1,08,23,89,000 Capital Expenditure Outside the

Revenue Account

47 C—Capital Account of Economic Services

(a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings). 81,50,000 81,50,000

126

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

F—Loans and Advance

47 [ 6401—Loans for Crop Husbandry

(Excluding Public Undertakings). 13,60,00,000 13,60,00,000 Total 1,22,65,39,000 1,22,65,39,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities _

2402—Soil and Water Conservation . . 11,93,79,000 11,93,79,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

48 Services

(a) Capital Account of Agriculture and Allied Activities

4402—Capital Outlay on Soil and Water — Conservation. 5,50,000 5,50,000 Total 11,99,29,000 11,99,29,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2403—Animal Husbandry 45,65,70,000 45,65,70,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

49 Services

(a) Capital Account of Agriculture and Allied Activities

4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). 89,64,000 89,64,000 —

Total 46,55,34,000 46,55,34,000

127

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. 1,20,000
REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401 Dairy Development Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings). F—Loans and Advances 6101 Loans for Dairy Development (Excluding Public Undertakings). Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries F—Loans and Advances 6405—Loans for Fisheries Total Rs. 68,83,60,000 1,98,00,000 10,00,000

C—Economic Services

(a) Agriculture and Allied Activities 2401 Dairy Development 68,83,60,000 1,20,000 68,84,80,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(a) Capital Account of Agriculture 50 and Allied Activities 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings). 1,98,00,000 1,98,00,000 F—Loans and Advances

6101 Loans for Dairy Development — (Excluding Public Undertakings). 10,00,000 10,00,000 Total 70,91,60,000 1,20,000 70,92,80,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2405—Fisheries 27,06,41,000 27,06,41,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic

51 Services

(a) Capital Account of Agriculture and Allied Activities

4405—Capital Outlay on Fisheries 1,67,00,000 1,67,00,000 F—Loans and Advances

— 6405—Loans for Fisheries 2,30,83,000 2,30,83,000 Total 31,04,24,000 31,04,24,000

128

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

I 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Excluding Zoological Park and Lloyd Botanic Garden, Darjeeling). 58,82,54,000 58,82,54,000 Capital Expenditure Outside the

Revenue Account

52 C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

4406—Capital Outlay on Forestry and _ Wild Life. 45,00,000 45,00,000 Total 59,27,54,000 59,27,54,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2407—Plantations . . 10,49,00,000 10,49,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

53 Services

(a) Capital Account of Agriculture and Allied Activities

4407—Capital Outlay on Plantations 30,00,000 30,00,000 F—Loans and Advances

_ 6407—Loans for Plantations 1,20,00,000 1,20,00,000 Total 11,99,00,000 11,99,00,000

129

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities I- 2408—Food, Storage and Warehousing 29,32,94,000 29,32,94,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

54 Services

a) Capital Account of Agriculture and Allied Activities

4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public _ Undertakings). 60,33,10,000 15,000 60,33,25,000 Total 89,66,04,000 15,000 89,66,19,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities 2415—Agricultural Research and Education. 21,40,09,000 21,40,09,000 Capital Expenditure Outside the Revenue Account

55 C—Capital Account of Economic Services

(a) Capital Account of Agriculture and Allied Activities

4415—Capital Outlay on Agricultural Research and Education. 5,70,000 5,70,000 Total 21,45,79,000 21,45,79,000

130

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

I 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities - 2425—Co-operation 28,67,58,000 28,67,58,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

57 Services

(a) Capital Account of Agriculture and Allied Activities

4425—Capital Outlay on Co-operation 7,27,90,000 7,27,90,000 F—Loans and Advances

_ 6425—Loans for Co-operation 11,79,93,000 11,79,93,000 Total 47,75,41,000 47,75,41,000

REVENUE ACCOUNT

C—Economic Services

(a) Agriculture and Allied Activities - 2435—Other Agricultural Programmes. . 36,87,76,000 36,87,76,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

58 Services

(a) Capital Account of Agriculture and Allied Activities

4435—Capital Outlay on Other Agricultural Programmes. 71,00,000 71,00,000 Total 37,58,76,000 37,58,76,000

131

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben, Act

(Schedule.)

2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the .Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT C—Economic Services (b) Rural Development 2501—Special Programmes for Rural Development. 2505—Rural Employment 2506—Land Reforms 2515—Other Rural Development Programmes (Panchayati Raj). D—Grants-in-Aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Panchayati Raj). Capital Expenditure Outside the Revenue Account F—Loans and Advances 6515—Loans for Other Rural Development Programmes (Panchayati Raj). Total REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). F—Loans and Advances 6515—Loans for Other Rural Development Programmes (Community Development). Total
Rs. Rs. 39,00,13,000 2,41,50,55,000 17,97,50,000

(b) Rural Development 59 2501—Special Programmes for Rural Development. 39,00,13,000 39,00,13,000 60 2505—Rural Employment 2,41,50,55,000 2,41,50,55,000 61 2506—Land Reforms 17,97,50,000 17,97,50,000 — 2515—Other Rural Development

Programmes (Panchayati Raj). 94,42,56,000 94,42,56,000 D—Grants-in-Aid and Contributions

3604—Compensation and Assignments

to Local Bodies and Panchayati Raj

62 Institutions (Panchayati Raj). 6,10,00,000 2,000 6,10,02,000 Capital Expenditure Outside the

Revenue Account

F—Loans and Advances

6515—Loans for Other Rural

Development Programmes

(Panchayati Raj). 1,00,000 1,00,000

Total 1,00,53,56,000 2,000 1,00,53,58,000

REVENUE ACCOUNT

C—Economic Services

(b) Rural Development 2515—Other Rural Development Programmes (Community Development). 38,97,38,000 38,97,38,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic

63 Services

(b) Capital Account of Rural Development

4515—Capital Outlay on Other Rural Development Programmes

(Community Development). 74,82,000 74,82,000 F—Loans and Advances

6515—Loans for Other Rural Development Programmes (Community Development). 20,00,000 20,00,000 Total 39,92,20,000 39,92,20,000

132

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(c) Special Areas Programme , 2551—Hill Areas . . 53,67,62,000 53,67,62,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

64 Services

(c) Capital Account of Special Areas Programmes

4551—Capital Outlay on Hill Areas 45,00,000 45,00,000 F—Loans and Advances

6551—Loans for Hill Areas 1,25,00,000 1,25,00,000 Total 55,37,62,000 55,37,62,000

REVENUE ACCOUNT

C—Economic Services

(c) Special Areas Programme 2575—Other Special Areas Programmes 22,65,08,000 22,65,08,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

65 Services

(c) Capital Account of Special Areas Programmes

4575—Capital Outlay on Other Special _ Areas Programmes. 70,45,000

70,45,000

Total 23,35,53,000 23,35,53,000

REVENUE ACCOUNT

C—Economic Services •

(d) Irrigation and Flood Control 2701—Major and Medium Irrigation . . 56,92,39,000 56,92,39,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

66 Services

(d) Capital Account of Irrigation and Flood Control

4701--Capital Outlay on Major and _ Medium Irrigation. 1,99,28,75,0(X)

1,99,28,75,000

Total 2,56,21,14,000 2,56,21,14,000

133

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation 2705—Command Area Development .. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation 4705—Capital Outlay on Command Area Development. Total REVENUE ACCOUNT C—Economic .Services (d) Irrigation and Flood Control 2711—Flood Control Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. Total
Rs. 82,37,20,000 1,14,00,000 34,00,31,000 2,73,50,000 Rs.

(d) Irrigation and Flood Control 2702—Minor Irrigation 82,37,20,000 82,37,20,000 2705—Command Area Development .. 1,14,00,000 1,14,00,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

67 Services

(d) Capital Account of Irrigation and Flood Control

4702—Capital Outlay on Minor Irrigation 34,00,31,000 34,00,31,000 4705—Capital Outlay on Command Area

_ Development. 2,73,50,000 2,73,50,000

Total 1,20,25,01,000 1,20,25,01,000

REVENUE ACCOUNT

C—Economic .Services

(d) Irrigation and Flood Control 2711—Flood Control 36,04,90,000 1,00,000 36,05,90,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

68 Services

(d) Capital Account of Irrigation and Flood Control

4711—Capital Outlay on Flood Control Projects. 39,77,00,000 39,77,00,000 Total 75,81,90,000 1,00,000 75,82,90,000

134

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

I 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(e) Energy 2801—Power 42,88,01,000 42,88,01,000 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects 80,00,00,000 80,00,00,000 F—Loans and Advances

6801—Loans for Power Projects 95,50,00,000 95,50,00,000 6860—Loans for Consumer Industries 1,00,00,000 1,00,00,000 Total .. 2,19,38,01,000 2,19,38,01,000

REVENUE ACCOUNT

C—Economic Services

(e) Energy 72 2810—Non-Conventional Sources of Energy. 1,07,50,000 1,07,50,000

135

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(0 Industry and Minerals

2851—Village and Small Industries (Excluding Public Undertakings). 66,25,23,000 66,25,23,000

Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

73 (f) Capital Account of Industry and Minerals

4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 6,61,69,000 6,61,69,000

F—Loans and Advances

6851—Loans for Village and Small Industries (Excluding Public Undertakings). 4,82,95,000 4,82,95,000 Total 77,69,87,000 77,69,87,000

REVENUE ACCOUNT

C—Economic Services (0 Industry and Minerals

2852—Industries (Closed and Sick Industries. 48,15,000 48,15,000

74 Capital Expenditure Outside the Revenue Account

C—Capital Account of Economic Services

136

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.)

(Schedule.)

2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

(f) Capital Account of Industry and Minerals

4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 1,40,00,000 1,40,00,000 4860—Capital Outlay on Consumer

Industries (Closed and Sick Industries). 1,30,00,000 1,30,00,000 4875—Capital Outlay on Other Industries

(Closed and Sick Industries). 60,00,000 60,00,000

74 F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Closed and Sick Industries). 1,55,00,000 1,55,00,000 6858—Loans for Engineering Industries (Closed and Sick Industries). 11,12,00,000 11,12,00,000 6860—Loans for Consumer Industries

(Closed and Sick Industries). 14,34,00,000 14,34,00,000 Total 30,79,15,000 30,79,15,000

REVENUE ACCOUNT

C—Economic Services

(f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 26,63,18,000 26,63,18,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 1,31,20,000 1,31,20,000

(g) Transport 77 3051—Ports and Lighthouses 86,36,000 86,36,000 78 3053—Civil Aviation 60,30,000 60,30,000

137

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(g) Transport - 3054—Roads and Bridges 73,78,68,000 73,78,68,000 Capital Expenditure Outside the

Revenue Account

79 C—Capital Account of Economic Services

(g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges. 74,60,55,000 74,60,55,000 Total 1,48,39,23,000 1,48,39,23,000

REVENUE ACCOUNT

C—Economic Services

(g) Transport 3055—Road Transport 70,01,20,000 70,01,20,000 3056—Inland Water Transport 19,40,000 19,40,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

80 (g) Capital Account of Transport 5055—Capital Outlay on Road Transport 5,90,00,000 5,90,00,000 5056—Capital Outlay on Inland Water

Transport. 4,52,00,000 4,52,00,000

F—Loans and Avances

7055—Loans for Road Transport 32,95,00,000 32,95,00,000 Total 1,13,57,60,000 1,13,57,60,000

138

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

Capital Expenditure Outside the

Revenue Account

C—Economic Services

(g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. 56,71,00,000 56,71,00,000

REVENUE ACCOUNT

C—Economic Services

(i) Science, Technology and Environment

82 3425—Other Scientific Research . . 3,64,000 3,64,000

(j) General Economic Services 83 3451—Secretariat—Economic Services 14,69,60,000 14,69,60,000 - 3452—Tourism 3,87,41,000 3,87,41,000

Capital Expenditure Outside the

Revenue Account

84 C—Capital Account of Economic Services

(j) Capital Account of General Economic Services

- 5452—Capital Outlay on Tourism 10,00,000 10,00,000 Total 3,97,41,000 3,97,41,000

139

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

REVENUE ACCOUNT

C—Economic Services

(j) General Economic Services 85 3454 Census, Surveys and Statistics . . 4,06,77,000 4,06,77,000 86 3456—Civil Supplies 1,88,30,000 1,88,30,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(j) Capital Account of General Economic Services

5465—Investment in General Financial and Trading Institutions. 12,00,000 12,00,000

87 F—Loans and Advances 7465—Loans for General Financial and Trading Institutions. 3,15,00,000 3,15,00,000 Total 3,27,00,000 3,27,00,000

REVENUE ACCOUNT

C—Economic Services

(j) General Economic Services 88 3475—Other General Economic Services 2,79,73,000 2,79,73,000

140

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

B—Social Services

(c) Water Supply, Sanitation, Housing and Urban Development

2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). 2,78,40,000 2,78,40,000

89 C—Economic Services

(a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Zoologi- cal Park and Lloyd Botanic Garden, Darjeeling). 1,20,86,000 1,20,86,000 Total .. 3,99,26,000 3,99,26,000 D—Grants-in-Aid and Contributions 90 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). 1,60,37,05,000 7,72,000 1,60,44,77,000 Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(a) Capital Account of Agriculture and Allied Activities

4408—Capital Outlay on Food, Storage and Warehousing (Public Undertakings). 30,00,000 30,00,000

(f) Capital Account of Industry and Minerals

92 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). 1,28,00,000 1,28,00,000 4860—Capital Outlay on Consumer Industries (Public Undertakings). 30,50,000 30,50,000

141

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act

(Schedule.)

2 3

Demand Sums not exceeding Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs.
F—Loans and Advances 6401—Loans for Crop Husbandry (Public Undertakings). 6857—Loans for Chemical and Phanna- ceutical Industries (Public Undertakings). 6858—Loans for Engineering Industries (Public Undertakings). 6860—Loans for Consumer Industries (Public Undertakings). Total Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry • and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Undertakings). Total Rs. 20,50,00,000 8,91,50,000 9,75,00,000 8,05,00,000 49,10,00,000

6401—Loans for Crop Husbandry

(Public Undertakings). 20,50,00,000 20,50,00,000

6857—Loans for Chemical and Phanna-

92 ceutical Industries (Public Undertakings). 8,91,50,000 8,91,50,000

6858—Loans for Engineering Industries

(Public Undertakings). 9,75,00,000 9,75,00,000

6860—Loans for Consumer Industries

_ (Public Undertakings). 8,05,00,000 8,05,00,000

Total 49,10,00,000 49,10,00,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(f) Capital Account of Industry

• and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). 42,80,00,000 42,80,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). 99,00,000 99,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). 24,62,00,000 24,62,00,000 F—Loans and Advances

6885—Loans for Other Industries and Minerals (Excluding Public

Undertakings). 15,00,000 15,00,600 Total 68,56,00,000 68,56,00,000

142

The West Bengal Appropriation (No. 2) Act, 1992. XI of 1992.1

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4859—Capital Outlay on Telecommu- nication and Electronic Industries. F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industrie.s. Total Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries. F—Loans and Advances 6857—Loans for Chemical and Pharma- ceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). Total
Rs. 10,50,00,000 6,00,00,000 Rs.

C—Capital Account of Economic

Services

(f) Capital Account of Industry and Minerals

4859—Capital Outlay on Telecommu- nication and Electronic Industries. 10,50,00,000 10,50,00,000

94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industrie.s. 6,00,00,000 6,00,00,000 Total 16,50,00,000 16,50,00,000

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

(f) Capital Account of Industry and Minerals

4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries. 3,50,00,000 3,50,000 3,53,50,000 F—Loans and Advances

6857—Loans for Chemical and Pharma-

95 ceutical Industries (Excluding Public

Undertakings and Closed and Sick

Industries). 15,00,000 15,00,000

6860—Loans for Consumer Industries

(Excluding Public Undertakings and

Closed and Sick Industries). 13,69,00,000 13,69,00,000 Total 17,34,00,000 3,50,000 17,37,50,000

143

The West Bengal Appropriation (No. 2) Act, 1992. [West Ben. Act XI of 1992.]

(Schedule.)

1 2 3

Demand Sums not exceedin g Number/

Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated

Assembly. Fund.

Rs. Rs. Rs.

Capital Expenditure Outside the

Revenue Account

C—Capital Account of Economic

Services

F—Loans and Advances

6875—Loans for Other Industries 1,61,00,000 1,61,00,000 96 6885—Loans for Other Industries and

Minerals (Excluding Closed and Sick

Industries). 8,08,00,000 8,08,00,000

Total 9,69,00,000 9,69,00,000

C—Capital Account of Economic

Services

(f) Capital Account of Industry and Minerals

97 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Industries). 55,00,000 55,00,000 E—Public Debt

6003—Internal Debt of the State Serial Government. 9,53,15,98,000 9,53,15,98,000 98 6001 Loans and Advances from

Central Government. 2,94,85,08,000 2,94,85,08,000 Total 12,48,01,06,000 12,48,01,06,000 F—Loans and Advances •

7610—Loans to Government Servants etc. 33,60,00,000 33,60,00,000

99

7615—Miscellaneous Loans 10,00,60,000 10,00,60,000 Total 43,60,60,000 43,60,60,000

Grand Total 67,34,15,55,000 22,32,13,87,000 89,66,29,42,000

144

SECTIONS