GOVERNMENT :OF WEST BENGAL
LAW DEPARTMENT
Legislative
West Bengal Act IV of 1959
THE WEST BENGAL APPROPRIATION (No. 2) ACT,
1959.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 30th March, 1959.]
[30th March, 1959.]
.1n Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the service of the year ending on the thirty-first day of March, 1959.
WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the_ service of the year ending on the thirty-first day of March, 1959; It is hereby enacted in the. Tenth Year of the Republici of India, by the Legislature of West Bengal, as follows •
1. This Act May be called the West Bengal Appro- Short title. priation (No. 2) Act, 1959.
2. From and out of the Consolidated Fund of West . Issue of Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in I Rupees558
lott Ofeit
the aggregate to the sum of rupees thirteen &ores, fifty- : Consolida- five .lakhs, eighty-six thousand and eight hundred and sixty_ ted Fe und
eight. towards defraying the several charges which will come oLnW ga
slt for
in course of payment during the year ending on the thirty- the year first .day of March, 1959, in respect of the services and 1958-59. purposes specified in column 2 of the Schedule.
Appropri-
ation.
3. The sums authorised to be paid and applied froni and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposeS
• expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1959.
"Price—Indian, 12 nP.; English, 3d.
1
The West 13e7igeil Appropriation, (No. 2) dot, 1049.
'West Ben. Act
(;11fAL1171:TfiE:''' (See sections .2 and 3.) 'I 3
Sinus not exceeding Grant
No.
Services and purposes. Voted by the
Legislative
Assembly.
Charged
on the
Consolidated
Fund.
Total.
1 .4-Taxes on Income other than 12,100 Corporation Tax arid Estate Duty.
3 8—State Excise Duties J,08,000 4 6—Stamps 1,12,000
5 10—Forest 4,59,000
6 .•11 —Registration 1;28,000
,
10 17-4uterest on Irrigation Works (Conimercial).
Rs.
900
20,000
Rs.
13,000
1,08,000
1,72,000
1,59,000
1,28,000
20,000
Rs.
18 10111ter Revenue " EXPenditure financed front Ordinary Reve- nues.
51A-L—Interest on Capital Outlay on Multipurpose River Schemes. 51B—Other Revenue Expenditure Connected With Multipurpose River Schemes.
,
8fiA.—Capital Outlay on Multipur- ose River Schemes_ outside the Ovoime Account.
g,1-8;000
2,18,000
1117,80,000
12;15;000
34,000
1,03,13,000
12,15,000
2,18,000
34,000
1,03,13,000
Total—Grant No. 11 I 1,15,62,000
• - 14 25—General Administration 15 27—Administration of Justice 16 28—Jails and Convict Settlements 17 29—Police
6,54,000
2,27,000
13,96,000
3,99,000
6,65,000
2,31,000
13,96,000
4,18,000
_u,qoq
4,000
19,000
2
• The West Bengal Appropriation (No. 2) Act, 19.59. 3
V of 1959.]
(Schedule.) Sums not exceeding Grant
No.
Total. Services and purposes. Charged on the
Consolidated
Fund.
Total. Rs.
18 30—Ports and Pilotage
Rs. 19 36—Scientific Departments
13,000
20 37—Education 1,08,000 21 38—Medical
1,72,000
23 40—Agriculture—Agriculture .
4,59,000
28,000 26 42—Co-operation
20,000
29 43—Industries—Cinchona
9,000
30 47—Miscellaneous Departments —Fire Services.
15,000
94,500
1,57,000
1,000
35,53,000
6,39,000
59,36,000
4,66,000
4,54,300
22,32,000
16,23,700
5,38,20,000
2,94,000
73,28,000
31 47—Miscellaneous Departments— Excluding Fire Services. 8,000 32 -50—Civil Works .. 4,000 33 54—Famine
36 56—Stationery and Printing ..
3,000
37 57—Miscellaneous—Contributions 46,900
1,57,000
1,000
35,53,000
6,39,568
9,000
59,36,000
4,66,000
4,54,300
22,32,000
17,18,200
5,38,20,000
2,94,000
73,73,900
57—Miscellaneous—Other Mis- cellaneous Expenditure. 000 38 82—Capital Account of Other
State Works outside the 000 Revenue Account.
3,50,900 3,50,900
1,23,86,000 1,23,86,600
Total—Grant No. 38 1,27,36,900 1,27,36,900
3
The West Bengal Appropriation.. (No. 2) Act, 1959. [West Ben. Act IV of 1959:-
09chedidej Sums not exceeding Grant
No.
Services and purposes. Voted by the
Legislative
Assembly.
Charged
on the
Consolidated
Fund.
Total.
18,00,0
2,74,80,000
22—Interest on Debt and other obligations—Expenditure on displaced persons.
Loans and Advances by State Government—Loans and Ad- vances under Community Development Project.
63—Extraordinary Charges in India.
81—capital Account of Civil Works Outside the Revenue Account.
Rs.
1,00,000
Rs.
•1,00,000
.6,00,000
17,000
11,000
6,00,000
17,000
11,000
Rs.
39
40
41
44
17,25,000
8,55,000
XLVIA—Receipts from the Road 17,25,000 and Water Transport Schemes— Working Expenses.
82B—Capital Outlay on Road
and Water Transport Schemes outside the Revenue Account.
8,55,000
25,80,000 Total—Grant No. 45
25,80,000
46 - 85A—Capital Outlay on State) Schemes of Government
Trading.
48 Loans and Advances by State 2,74,80,000 Government.
18,000
Grand Total 13,50,18,000 5,68,868 13,55,86,868 - WBGP-59/60-3A-5M- - -- - _
4