Tripura act 007 of 2022 : The Tripura Fire and Emergency Services Act, 2022

Department
  • Department of Director General of Police
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No. 802 Registered No. N. E. 930.

TRIPURA GAZETTE

Published by Authority EXTRAORDINARY ISSUE Agartala, Saturday, April 30, 2022 A. D., Vaisakha 10, 1944 S. E. PART--III-- Acts of Tripura Legislature

No.F.8(10)-Law/Leg-I/2022/ Dated, Agartala, the 28th April, 2022.

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Printed at the Tripura Government Press, Agartala.

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