The Nagaland salaries, allowance and other facilities of the Chief Minister, other Ministers, Speaker, Leader of Opposition, Deputy speaker, Parliamentary secretaries and other members of the Nagaland Legislative Assembly and Pension for Ex-members (2*Amendment)Act 2012 (Act No. 3 of 2012)
Received the assent ofthe government ofNagaland on 23/03/2012 and published in the Nagaland gazette extraorcljnary dated 23/04/2014. To further amendtheNagaland salaries, allowance and other facilities of the chief ministers, speaker, leader of opposition, deputy speaker, parliamentary secretaries and, other members of the Nagaland legislative assembly and pension for ex-members acct, Be it enacted by theNagaland 1egis;lativea ssembly in the sixth-third year of the republic of indiias follows:
1. (1) This act may be called the Nagaland salaries, allowance and other facilities of the chief minister, other ministers, speaker, leader of opposition, deputy speaker, parliamentary secerataries and other members ofthe Nagaland legislative assembly and pension for ex-members (second amendment) act,
2012.
(2) I t shall come into force at once.
Substitution of schedules I and IJ
2. For the existing schedules I and I1 to the Nagaland salaries, allowance and other facilities of the chief minister, other ministers, speaker, leader of opposition, deputy speaker, parliamentary secretaries and other members oftheNagaland legislative assembly and pension for ex-members act, 2005 (as amended by the act No. 7 of 2010), the schedules I and 11 annexed hereto, shall be substituted.
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THF,N AGALAND SALARIES,ALLOWANCEANDO THER FACILITIES OF THE CHIEF MINISTER, OTHER MINISTERS,
SPEAKER, LEADER OF OPPOSITION, DEPUTY SPEAKER, PARLIAMENTARY SECRETARESANDO THER MEMBERS
OF THENAGALAND LEGISLATIVEA SSEMBLY AND PENSION FOR EX-MEMBERS (2NDAMENDMENT)ACT20 12 (0
ACT NO. 3 OF 2012)
SCFJBDULE-I (See Section 3)
SI Tile offadlity Chief Other Speaker Leader of ~ P U V Parliamentary Other No. (salary, allowance minister ministers Opposition Speaker Secretaries Members etc.,) (MLAs)
1. Salary p.m Rs. 30,000 Rs. 28,OO Rs. 30000 Rs. 28,000 Rs. 28,000 Rs. 25,000 Rs. 22,000
2
1
7. Fixed telephone 2telephones It elephones Ite lephones It elephones It elephones It eiephones Telephone in office and in office and in officeand in oficeand in officeand in office and allowance 2 telephone Ik kphonein It elephone It elephone It elephone It elephone rs. 5,000 pm in residence residence in residence in residence in residence in residence with STD with STD with STD with STD with STD with STD
- facility facility facility facility facility facili
8 Accommodatin A rent free A rent free A rent free A rent free A rent free A rent free Arentfree bungalow bungalow bungalow bungalow bungalow bungalow room in MLAs
M hf ree withfree withfree with free with free with free hostel with electricity, electricity, electricity, electricity, electricity, electricity, freeelectricity, water and waterand water and water and waterand waterand water and
maintenance maintenance maintenance maintenance maintenance maintenance maintenance subject to subject to subject to subject to subject to subject to subject to - availability availability availability availability availability availability availability -
9 Government As per As per As per As per As per As per NIL Personal Staff1 orders orders orders orders orders orders Assembly issued by issued by issued by issued by issued by issued by Secretariatstaff State Gove- State Gove- State Gove- State Gove- State Gove- State Gove- (regularlad rnmentfrom rnmentfrom rnmentfrom rnmentfrom rnmentfrom rnmentfrom hoclcasual) time to time time io time timeto time time to time time totime time to time
10. Governmenff 3 2 3 22 2 NIL Assembly Government Government Secretariat Secretariat Secretariat Government Secretariat Staff drivers drivers drivers drivers drivers drivers / (regularlad hocl casual)
11. Private staff NIL NIL NIL NIL NIL NIL Personal staff allowance p.m Rs. 90001- two
for engaging PlAids
.
driverand staff (Rs. 5000each) = Rs. 10000
12. Hospitality Rs. 17,000 Rs. 10,000 Rs. 16,000 Rs. 10,000 Rs. 10,000 Rs. 10,000 Rs. 10,000 allowance
13. Newspaped Rs. 2000 Rs. 2000 Rs. 200D Rs. 2000 Rs. 2000 Rs. 2000 Rs. 2000 magazine
allowance p.m
14. DAforattending NIL NIL NIL Rs. 500 NIL NIL Rs. 500 house
15. DAforaftending NIL NIL NIL Rs. 500 NIL NIL Rs. 500 -e
16. DA foroficiai tours ifstate Guest If State Guest if StateGuest If StateGuest If StateGuest Ifstate Guest If State Guest outsideNagaland Housefacility Housefacility Housefacility Housefacilii Housefacility Housefacility Housefacility but within India Is availed is availed is availed is availed is availed is availed is availed Metroplolis: Metroplolis: Metroplolis: Metroplolis: Metroploiis: Metroplolis: Metroploils:
Rs 500 Rs 500 Rs 500 Rs 500 Rs SOD Rs 500 Rs 500
ClassAcities ClassAcities ClassAcities ClassAcities ClassAcities ClassAcities ClassAcities Rs ,400 Rs ,400 Rs. 400 Rs. 400 Rs. 400 Rs. 400 Rs. 400
Others Others Others Others Others Others Others
Rs. 300 Rs. 300 Rs ,300 Rs. 300 Rs. 300 Rs. 300 Rs. 300
If StateGuest If State Guest If StateGuest If StateGuest If StateGuest If State Guest if State Guest House facility is House facility Housefacility Housefacility House facility House facility House facility is not availed is not availed is not availed is not availed is not availed is not availed is not availed Metropolis: Metropoiis: Metropolis: Metropolis: Metropolis: Metropolis: Metropolis:
Rs. 800 Rs. 800 Rs. 800 Rs. 800 Rs. 800 Rs. 800 Rs. 800
ClassACities ClassACities CiassACities ClassACities ClassACities ClassACities ClassACities Rs. 600 Rs. 600 Rs. 600 Rs. 600 Rs. 600 Rs. 600 Rs. 600
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Others Others Others Others Others Others Others Rs. 500 Rs. 500 Rs. 500 Rs. 500 Rs. 500 Rs. 500 Rs. 500
17. DATfor official As per As per As per As per As per As per As per touroutside entitlementof entiilementof ent'ilementof entitlementof entitlementof entitlementof entitlementof India Senior Class Senior Class Senior Class Senior Class Senior Class Senior Class Senior Class l officerof the I oficerofthe i officerofthe l officerof the i officerofthe l officer ofthe lofiicerofthe Government of Governmentof Governmentof Government of Government of Government of Government of Nagaland Nagaland Nagaland Nagaiand Nagaland Nagaland Nagaland
18. TAforofficiai As per entitle- As perentitle- As perentitle- As perentitle- As per entitle- As perentitle- As perentitle- tourwithin ment of senior ment of senior ment of senior ment of senior mentofsenior ment of senior ment of senior Class lofficer Class lofflcer Class lofficer Class lofficer Class lofficer Class lofficer Class lofficer Government Government Government Government Government Government Government
of Nagaland of Nagaland of Nagaiand of Nagaland of Nagaland of Nagaland of Nagaland
19. Medical facilities As perentitle- As perentitle- As per entitle- As per entitle- As perentitle- As per entitle- As perentitle- ment of senior men1o f senior ment of senior ment of senior ment of senior rnent of senior ment ofsenior Class iofficer Class lofficer Ciass iofficer Class lofficer Ciass lofiicer Class lofficer Class lofficer Government Government Government Government Government Government Government
of Nagaiand of Nagaland of Nagaland of Nagaiand of Nagaland of Nagaland of Nagaland
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SCHEDULE -11
(See section 4) Title of Facility Amount of pensionlf amily pension
PensionPensionp.m for Rs.. 25,000 ex-Member for the first
term served in the
Nagaland LegislativeAssembly Additional pensionpm Rs. 1,500 for Pdt erm and for every additional term Rs. 500 for 31d term onwards served in the Nagaland
LegislativeA ssembly
Family pension
for the spouse or
dependent of the ex-Member Rs. 12,500
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