Haryana act 028 of 2020 : The Haryana Re-appropriation Act, 2018 (28 of 2020)

Department
  • Department of Finance Department, Haryana
To access the original judgment, please Sign In or Subscribe.

HARYANA GOVT. GAZ. (EXTRA.), NOV. 26, 2020 (AGHN. 5, 1942 SAKA) 201

PART - I

HARYANA GOVERNMENT

LAW AND LEGISLATIVE DEPARTMENT

Notification

The 26th November, 2020

No. Leg. 38/2020.— The following Act of the Legislature of the State of Haryana received the assent of the Governor of Haryana on the 3rd April, 2018 and is hereby published for general information :-

HARYANA ACT NO. 28 OF 2020

THE HARYANA RE-APPROPRIATION ACT, 2018

AN

ACT

to re-appropriate the funds from grant of 7785 crore released to the Haryana Power Utilities to equity under Ujwal DISCOM Assurance Yojana Scheme during the financial years 2015-16 and 2016-17 and for matters connected therewith or incidental thereto.

Be it enacted by the Legislature of the State of Haryana in the Sixty-ninth Year of the Republic of India as follows :-

1. This Act may be called the Haryana Re-appropriation Act, 2018. Short title.

2. From and out of the Consolidated Fund of the State of Haryana, there may be Re-appropriation re-appropriated the funds released to the Haryana Power Utilities to equity not exceeding those of funds from grant.

specified in the Schedule appended to this Act, amounting in the aggregate to the sum of seven thousand seven hundred eighty five crore rupees (₹ 7785,00,00,000/-) during the financial years 2015-16 and 2016-17 under Ujwal DISCOM Assurance Yojana Scheme.

1

202 HARYANA GOVT. GAZ. (EXTRA.), NOV. 26, 2020 (AGHN. 5, 1942 SAKA)

SCHEDULE

1. The borrowings made by the State to takeover DISCOM debt during 2015-16 and 2016-17 shall be utilized by Government of Haryana solely for the purpose of discharging the DISCOM debt and shall be transferred to the DISCOM as a mix of grant, loan and equity as described in the following table:

Year Total Debt taken over Transfer to the DISCOMs in the form of Grants Transfer to the DISCOMs in the form of loan Transfer to the DISCOMs in the form of Equity Outstanding State loan of the DISCOMs
Year 1 50% of the total debt of Rs. 34600 crore 11.25% (Rs. 3892.50 crore) 35% (Rs. 12110 crore) 3.75% (Rs. 1297.50 crore) Rs. 12110 crore
Year 2 25% of the total debt of Rs. 34600 crore 11.25% (Rs. 3892.50 crore) 45% (Rs. 15570 crore) 3.75% (Rs. 1297.50 crore) Rs. 15570 crore
Year 3 11.25% (Rs. 3892.50 crore) 30% (Rs. 10380 crore) 3.75% (Rs. 1297.50 crore) Rs. 10380 crore
Year 4 11.25% (Rs. 3892.50 crore) 15% (Rs. 5190 crore) 3.75% (Rs. 1297.50 crore) Rs. 5190 crore
Year 5 11.25% (Rs. 3892.50 crore) 3.75% (Rs. 1297.50 crore)

2. State Government had released the Grant/Equity of Rs. 5190 crore each in the financial year 2015-16 and 2016-17, which includes equity of Rs. 1297.50 crore and Grant in Aid of Rs. 3892.50 crore.

Utility wise grant received under UDAY for the financial year 2015-16 and 2016-17 is as under :-

Particulars HPUs Major Head Date of adjustment/release Amount

Grant UHBVNL 2801-05-800-95-99 31.03.2016 23793707000

Grant DHBVNL 2801-05-800-95-98 31.03.2016 15131293000

Total (Financial Year 2015-16) 38925000000

Particulars HPUs Major Head Date of adjustment/release Amount

Grant UHBVNL 2801-05-800-95-99 15.06.2016 18058008555

Grant DHBVNL 2801-05-800-95-98 15.06.2016 11921359200

Grant HVPNL 2801-05-800-95-97 15.06.2016 3420000000

Grant UHBVNL 2801-05-800-95-99 16.06.2016 688132245

Grant UHBVNL 2801-05-800-95-99 30.06.2016 825215000

Grant DHBVNL 2801-05-800-95-98 30.06.2016 524785000

Grant UHBVNL 2801-05-800-95-99 04.07.2016 2131806000

Grant DHBVNL 2801-05-800-95-98 04.07.2016 1355694000

Total (Financial Year 2016-17) 38925000000

2

HARYANA GOVT. GAZ. (EXTRA.), NOV. 26, 2020 (AGHN. 5, 1942 SAKA) 203

Conversion 3. Conversion of grant of Rs. 3892.50 crore, released in the both financial year 2015-16 of grant and 2016-17, into equity in the respective years, after transferring the share of Jind circle from into equity.

UHBVNL to DHBVNL, as per the detail given below:-

Particulars HPUs Major Head Date of adjustment/release Amount

Equity UHBVNL 4801-05-190-95-99 31.03.2016 19845503000

Equity DHBVNL 4801-05-190-95-98 31.03.2016 19079497000

Total (Financial Year 2015-16) 38925000000

Particulars HPUs Major Head Date of adjustment/release Amount

Equity UHBVNL 4801-05-190-95-99 15.06.2016 14600477000

Equity DHBVNL 4801-05-190-95-98 15.06.2016 15378891000

Equity HVPNL 4801-05-190-95-97 15.06.2016 3420000000

Equity UHBVNL 4801-05-190-95-99 16.06.2016 688132000

Equity UHBVNL 4801-05-190-95-99 30.06.2016 688283000

Equity DHBVNL 4801-05-190-95-98 30.06.2016 661717000

Equity UHBVNL 4801-05-190-95-99 04.07.2016 1778065000

Equity DHBVNL 4801-05-190-95-98 04.07.2016 1709435000

Total (Financial Year 2016-17) 38925000000

BIMLESH TANWAR,

Administrative Secretary to Government, Haryana, Law and Legislative Department. 8978—L.R.—H.G.P., Pkl.

3

SECTIONS