The Arunachal Pradesh Gazette
EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 245, Vol. XXVII, Naharlagun, Monday, November 2, 2020, Kartika 11, 1942 (Saka)
GOVERNMENT OF ARUNACHAL PRADESH
LAW, LEGISLATIVE AND JUSTICE DEPARTMENT
CIVIL SECRETARIAT
ITANAGAR
NOTIFICATION
The 2nd November, 2020
No. Law/Legn-18/2020.—The following Act of the Arunachal Pradesh Legislative Assembly which was
passed in the Fifth Session of the Seventh Legislative Assembly and received the assent of the Governor of
Arunachal Pradesh is hereby published for general information.
(Received the assent of the Governor on 26th October, 2020)
THE ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES (AMENDMENT) ACT, 2020.
(ACT NO. 8 OF 2020)
AN
ACT
further to amend the Arunachal Pradesh Speaker and Deputy Speaker Salaries and Allowances Act, 1983
(Act No. 7 of 1983).
BE it enacted by the Legislative Assembly of Arunachal Pradesh in the Seventy First year of the Republic
of India as follows:-
1. (1) This Act may be called the Arunachal Pradesh Speaker and Deputy Short title and Speaker Salaries and Allowances (Amendment) Act, 2020. commencement.
(2) Itshall be deemed to have come into force with effect from 1st April, 2020.
2. IntheArunachal Pradesh Speaker & Deputy Speaker Salaries and Allowances Insertion of new Act, 1983, after section 3, the following section shall be inserted, namely:- section 3A.
“3A. Notwithstanding anything contained in section 3, the salary payable to
the Speaker and Deputy Speaker, under Section 3 shall be reduced by thirty percent, for a period of one year commencing from 1st April, 2020,
to meet the exigencies arising out of Corona Virus (Covid-19) pandemic”.
Onit Panyang, IAS Secretary to the
Government of Arunachal Pradesh, Itanagar.
Published and Printed by Directorate of Printing, Naharlagun.-460/2020-DoP-250-+Secy. (Parl. Affairs)-100+
Secy.(Law)-100+Secy.(LA)-50-11-2020.