Tripura act 012 of 2020 : The TRIPURA JAL BOARD ACT, 2020

Department
  • Department of Directorate of Urban Development
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THE TRIPURA ACT NO.12 OF 2020.

THE TRIPURA JAL BOARD ACT, 2020

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Agartala, Wednesday, October 28, 2020 A. D., Kartika 6, 1942 S. E.

PUBLISHED IN THE EXTRAORDINARY

ISSUE OF THE TRIPURA GAZETTE, AGARTALA

GOVERNMENT OF TRIPURA

LAW DEPARTMENT

SECRETARIAT : AGARTALA

No.F.8(23)-Law/Leg-I/2020 Dated, Agartala, the 21st October, 2020.

NOTIFICATION

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(1) Tripura Jal Board established under Section 3, shall consist of 9 (n ine) members with Chairman, Vice- chairman , a Member Secretary and the following other members, namely :

A person shall be disqualified for being nominated as and for being a member of the Board, if he. -

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Printed by The Manager, Tripura Government Press, Agartala.

TGPA — 02-11-2020—50--J.C. No. 23917.

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