The Nagaland Salaries, allowances and other facilities of the Chief Minister, other Ministers, Speaker, Leader of Opposition, Dy. Speaker, Parliamentary Secretaries and other members of the Nagaland Legislative Assembly and Pension for Ex-members Act 2005 (Fourth Amendment) Act, 2013 (Act No. 1 of 2014).
Received the assent of the Govemor ofhhgaland on 30.12.2013 and Published in the Nagaland Gazette extra-Ordinaty dated 14hF ebruary 2014. To amend theNagaland Salaries, Allowances and other facilities of the Chief Minister, other Ministers, Speakers, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other Members of the Nagaland Legislative Assembly and pension for ex-members Act 2005 (Fourth amendment) Act, 2013.
Short title and commencement:
1. (1) This Act may be called the Nagaland Salaries, Allowances and other facilities of the Chief Minister, other Ministers, Speakers, Leader of opposition, Deputy Speaker, Parliamentary Secretaries and other Members
of the Nagaland Legislative Assembly and Pension for ex-members Act 2005 (Fourth amendment) Act, 2013.
(2) The Fourth amendment Act 2013 shall have effect from the date the Governor gives his assent to the Act.
Salary and allowances and other facilities.
Section 3 (I) The Nagaland Salaries, Allowances and other facilities of the Chief Minister. Other Ministers, Speakers, Leader of Opposition Deputy Speaker, Parliamentary Secretaries and other Members of theNagaland Legislative Assembly and Pension for ex-members Act 2005 (Fourth Amendment)Act 201 3 is show in the Schedule 11.
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Schedule -11 (see Section 4) Title of facility Amount of pensionlfamily
pension
Pension Pension p.m for ex-member for the first Rs.. 25,000 tern served in the Nagaland Legislative Assembly.
Additional pens1onp.m for Rs. 1,500 for Pd every additional term sewed in the term and Rs. 500 for Nagaland LegislativeA ssembly 31d term onwards
Consolidated Pension per month for surviving Interim Body Membbers
Family Pension For the spouse or dependent of the ex-Member Rs. 12,500
Consolidated Family Pension per month for surviving Spouse of Interim Body Members
Dated Kohima
7.12.2013
Sd/-
KUWOLUZO NIENU
MINISTER
Roads &Bridges and ParliamentaryMah.
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