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Tripara Act No. 8 of 1979 c------------~---- Tripura Official Langllage
(Amendment) Act,
1979
Published in the R."~TRAORDINARY ISSUE OF TRlPURA GAZETTE
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Agartala, Wednesday, Afay 30, 1979 A. D. Jyaistha 9, 1901 S. E.
GOVERN1\ffiNT OF TRIPURA.
LAW DEPARTMENT.
No. F. ~(11)-Law/Lcg/79 Dated, Agartala, the 19th May, 1979. The following Act of the Tr.ipura Legislative Assembly received assent of the Governor on the 23rd April, 1979 and is hereby published for general information,
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Short title, extent and comrncnccmcnr. Amendment of scction Z. Amendment of section 3.
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Tripura Act No.8 of l§l79.
THE TRIPURA OFFICIAL LANGUAGE
AMENDMENT ACT,· 1979
AN
ACf to amend the Tripura Official Language Act, 1964. BE it enacted by the Legislative Assembly of Tripura ill the Twcniyninth Year of the Republic of Iudia as follows :-
1. (I) - This Act may be called the Tripura Official Language Amendment Act, 1979.
\.-2) lL cxlc ••cL" tc tbe whole 01" the Slate of Tripura. V(3) It shall come into force at once.
2. In section 2 01 tnc 1ripura Official Language Act, 1964 (hereinafter referred to as the Principal Act), for the WOlds "the Bengali language", wherever they occur, the words
"the Bcriga Ii la ngua gc and the Ka k-Barak language" shall be substi luted.
3. In section J or the Principal Act or the words "the Bengali language", the words "the Bengali language and the Kak-Barak language" shall be s~bslilulcd.
J. K. BHATTACHARJYA
SECRET AR Y TO THE GOVT.
OFTRIPURA.
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